Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

Commissioner of Income Tax vs Agricultural Market Committee

ITTA/414/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

17/11/2011

Commissioner of Income Tax, vs Agricultural Market Committee

ITTA/423/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

17/11/2011

Commissioner of Income Tax, vs Agricultural Market committee,

ITTA/422/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

17/11/2011

Commissioner of Income Tax vs Agricultural Market Committee

ITTA/411/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

17/11/2011

Commissioner of Income Tax vs Agricultural Market Committee,

ITTA/420/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

17/11/2011

Commissioner of Income Tax-2, vs Agricultural Market Committee,

ITTA/407/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

17/11/2011

Commissioner of Income Tax vs Agricultural Market Committee

ITTA/417/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

17/11/2011

Commissioner of Income Tax, vs Agricultural Market Committee

ITTA/413/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

17/11/2011

Commissioner of Income Tax vs Agricultural Market Committee,

ITTA/415/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

17/11/2011

Commissioner of Income Tax, vs Agricultural Market Committee, Repalle.

ITTA/412/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

17/11/2011

Commissioner of Income Tax vs Agricultural Market Committee

ITTA/425/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

17/11/2011

Commissioner of Income Tax-2 vs Agricultural Market Committee

ITTA/418/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

17/11/2011

BRY AIR ASIA PVT LTD

ITA - 1209 / 2011ITAT Delhi
16/11/2011

CIT vs SIR SHADI LAL ENTERPRISES LTD

ITA - 452 / 2011ITAT Delhi
16/11/2011

COMMISSIONER OF INCOME -TAX (CENTRAL,) GURGAON vs M/S SHEENA EXPORTS, UJHA ROAD, PANIPAT

ITA/382/2011ITAT Punjab & Haryana

MR. JUSTICE ALOK SINGH,MR. JUSTICE M.M. KUMAR

15/11/2011

THE COMMISSIONER OF INCOME TAX vs SICILIA HOTELS (P) LTD

ITA/1070/2009ITAT Kerala

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

15/11/2011

C I T vs AVINASH CHANDER GHAI

ITA/571/2008ITAT Punjab & Haryana
15/11/2011

M/s. PLL-PCL Joint Venture vs The Deputy Commissioner of Income Tax

ITTA/372/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

15/11/2011

The Commissioner of Income Tax [Central] vs M/S Sri Rayalaseema Green Energy Limited,

ITTA/275/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

15/11/2011

Andhra PRadesh Pradesh Fibres Limited vs Assistant commissioner of Income Tax

ITTA/370/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

15/11/2011

The Commissioner of Income Tax I vs M/s. Biological E. Ltd.,

ITTA/270/2011ITAT Telangana

V.V.S.RAO,SANJAY KUMAR

15/11/2011

THE COMMISSIONER OF INCOME TAX vs M/S SARDAR EXHIBITORS P. LTD.

ITA/670/2005ITAT Delhi
15/11/2011

COMMISSIONER OF INCOME TAX (CENTRAL)-I

ITA/928/2011ITAT Delhi
15/11/2011

KRISHANK BHARATI COOPERATIVE LTD vs ASSISTANT COMMISSIONER OF INCOME TAX

ITA - 1215 / 2011ITAT Delhi
14/11/2011

COMMISSIONER OF INCOME-TAX, PANCHKULA vs M/S HOUSING BOARD, PANCHKULA

ITA/207/2011ITAT Punjab & Haryana
14/11/2011

COMMISSIONER OF INCOME TAX-II LUDHIANA vs PALWINDER PAL SINGH

ITA/76/2011ITAT Punjab & Haryana
14/11/2011

THE COMMISSIOENR OF INCOME TAX-III, LUDHIANA vs VIVEK MEHTA ETC, LUDHIANA

ITA/894/2010ITAT Punjab & Haryana
14/11/2011

CONTROLA & SWITCHGEAR CO LTD vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/1155/2011ITAT Delhi
14/11/2011

COMMISSIONER OF INCOME TAX JAIPUR vs M/S RELAXE RUBBER PRODUCTS NEEM K

ITA/411/2011ITAT Rajasthan

BELA M. TRIVEDI,NARENDRA KUMAR JAIN

11/11/2011

THE COMMISSIONER OF INCOME TAX vs M/S JAGATJIT INDUSTRIES LTD.

ITA - 187 / 2004ITAT Delhi
11/11/2011