Commissioner of Income Tax, vs. Agricultural Market committee,
ITTA/422/2011HC TelanganaHBHC01019199201117 November 2011Bench: V.V.S.RAO,SANJAY KUMAR4 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Skycell Communications Ltd. v. DCIT253 citing251 ITR 53 · 2001 · HC
- CIT v. Bharti Cellular Ltd.167 citing319 ITR 139 · 2009 · HC · Read judgment
- CIT v. Bharti Cellular Ltd.147 citing330 ITR 239 · 2011 · SC
- Union of India v. Kumudini N. Dalal89 citing249 ITR 221 · 2001 · SC
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