Commissioner of Income Tax-2 vs. Agricultural Market Committee
ITTA/418/2011HC TelanganaHBHC01030956201117 November 2011Bench: V.V.S.RAO,SANJAY KUMAR19 pages
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Chennai Properties & Investments Ltd. v. CIT381 citing373 ITR 673 · 2015 · SC
- Shambhu Investment (P) Ltd. v. CIT181 citing263 ITR 143 · 2003 · SC
- Rayala Corporation Pvt. Ltd. v. ACIT89 citing386 ITR 500 · 2016 · SC · Read judgment
- CIT v. Chugandas and Co.83 citing55 ITR 17 · 1965 · SC
- Dr. Narendra Prasad & Others v. CIT & Another13 citing322 ITR 171 · 2010 · HC
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