Commissioner of Income Tax vs. Agricultural Market Committee

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.

  6 SCC 121 · 2009
  140 citing
• Hon’ble Judges in Reshma Kumari & Ors. v. Madan Mohan & Anr.

  9 SCC 65 · 2013
  31 citing
• Rajesh & Ors. v. Rajbir & Ors.

  9 SCC 54 · 2013
  27 citing
• KURUVILA AND ORS. v. KUNJUJAMMA MOHAN AND ORS.

  9 SCC 166 · 2015
  22 citing
• Rajesh & Ors. v. Rajbir Singh & Ors.

  9 SCC 150 · 2015
  6 citing