Rajesh & Ors. v. Rajbir Singh & Ors.

Pr. Commissioner of Income Tax-9 vs. Vishu Impex Pvt Ltd

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

…dered by benches of co-equal strength it stands referred to a larger bench in cases reported as Sanjay Verma v. Haryana Roadways (2014) 3 SCC 210, National Insurance Company Ltd. v. Pushpa & Ors. (2015) 9 SCC 166, and Shashikala v. Gangalakshmamma (2015) 9 SCC 150. This court, thus, by decision dated 22.01.2016 MAC.APP.No.956/2012, titled Sunil Kumar Vs. Pyar Mohd. & Ors., has decided to follow the law declared by the ruling prior in time till the larger bench renders its decision for reasons set out along the lines stated hereinafter. 15. In Central Board of Dawoodi Bohra Community & Anr. v. State…

Pr. CIT-1 vs. Ava Merchandising Solutions Pvt. Ltd

Appeals are disposed of accordingly

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

…thopaedics) from Dr. Hedgewar Hospital, deposed about disability certificate reflecting 56% permanent disability of the petitioner in relation to his right lower limb which is Ex.PW-4/A. The injury is in 4 (2015) 9 SCC 150 Digitally Signed By:PRAMOD KUMAR VATS Signing Date:01.03.2024 14:48:33 Signature Not Verified MAC APP 2/2016 & 389/2016 Page 6 of 9 the nature of post anterior ligament reconstruction. In his cross- examination he categorically deposed that the disability is permanent in nature…

CIT vs. Raj Kumar

Bench: HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

…MAC Appeal No.202/2011 Page 1 of 5 $~R-307 * IN THE HIGH COURT OF DELHI AT NEW DELHI Decided on: 11th October, 2017 + MAC APPEAL 202/2011 and CM No.4720/2011 NEW INDIA ASSURANCE CO. LTD. ..... Appellant Through: Mr. J.P.N. Shahi and Ms. Komal Dhingra, Advocate versus OMBIR & ORS. ..... Respondents Through: None CORAM: HON'BLE MR. JUSTICE R.K.GAUBA JUDGMENT (ORAL) 1. The claim case (MACT 365/2006) instituted on 14.07.2006 by the first and second respondents (collectively, the claimants) claimed compens…

Commissioner of Income Tax vs. Talangang Coop Group Housing Society Ltd

Appeals are disposed of in above terms

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

…MAC Appeal No. 744/2010 & conn. Page 1 of 4 $~R-257 & 258 * IN THE HIGH COURT OF DELHI AT NEW DELHI Decided on: 22nd September, 2017 + MAC APPEAL No. 744/2010 ORIENTAL INSURANCE CO. LTD. ..... Appellant Through: Mr. Amit Gaur & Mr. Pradeep Gaur, Advs. versus SHOBHA & ORS. ..... Respondents Through: Mr. O.P. Mainee, Adv. for R-3 to 5. + MAC APPEAL No. 780/2011 SHOBHA & ORS. ..... Appellants Through: Mr. O.P. Mainee, Adv. versus ORIENTAL INSURANCE CO. LTD. ..... Respondent Through: Mr. Amit Gaur…