COMMISSIONER OF INCOME TAX vs. JAIN MOTORS FINANCE LEASING PVT LTD
ITA - 1379 / 2010HC Delhi16 September 20101 pages
For Petitioner: SANJEEV SABHARWAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI 8. ITA 1379/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Mr. Sanjeev Sabharwal, Adv. . versus . . JAIN MOTORS FINANCE LEASING PVT LTD ..... Respondent Through: None . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 16.09.2010 . . . It is fairly submitted by Mr. Sanjeev Sabharwal, learned counsel for the revenue, that the controversy is covered by the decision in CIT v. Vikram Aditya and Associates P. Ltd., [2006] 287 ITR 268. Following the said decision, the present appeal stands dismissed in limine. . . CHIEF JUSTICE . . . MANMOHAN, J SEPTEMBER 16, 2010 pk
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