Recent Judgments

DIRECTOR OF INCOME TAX vs HELP AGE INDIA

DIRECTOR OF INCOME TAX (EXEMPTIONS) vs EDUCATION & CHILD PSYCHOLOGY

COMMISSIONER OF INCOME TAX vs DHANPAT RAI

COMMISSIONER OF INCOME TAX vs HPS SOCIAL WELFARE FOUNDATION

COMMISSIONER OF INCOME TAX vs HPS SOCIAL WELFARE FOUNDATION

COMMISSIONER OF INCOME TAX vs SHYAMA A BIJAPURKAR

C.I.T LDH. vs M/S OSWAL SPINNING & WEAVING MILLS LTD.

CIT JALANDHAR vs M/S NATHU RAM HARI DEV,PHAGWAR

COMMISSIONER OF INCOME TAX vs NIKKITA LEASING & FINANCE LTD

COMMISSIONER OF INCOME TAX vs ANUJ GUPTA

COMMISSIONER OF INCOME TAX, GUJARAT vs M/S. SAURASHTRA CEMENT LTD.

2 Judges

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. RAJASTHAN SPINN.& WEAVING MILLS LTD

COMMNR. OF INCOME TAX, GUJARAT vs M/S.SAURASHTRA CEMENT & CHEM.INDUS.LTD

COMMISSIONER OF INCOME TAX vs KRBL LTD

COMMISSIONER OF INCOME TAX vs KRBL LTD

COMMISSIONER OF INCOME TAX vs KRBL LTD

THE COMMISSIONER OF INCOME TAX vs EXPEDITORS INTERNATIONAL P.LTD.

COMMISSIONER OF INCOME TAX vs KRBL LTD

COMMISSIONER OF INCOME TAX vs KRBL LTD

COMMISSIONER OF INCOME TAX vs M/S NUWARE INDIA LTD.

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

CIT JALANDHAR vs ASHWANI TREHAN,JALANDHAR

MALAYALA MANORAMA CO. LTD. vs ASSTT. COMMISSIONER, COMMERCIAL TAXES & ANR.

2 Judges

COMMISSIONER OF INCOME TAX vs JAQUAR & CO LTD

COMMISSIONER OF INCOME TAX DEL vs ELTEK SGS P.LTD.

CIT vs STAINLAY INDIA

S.S. GULATI PROP. M/S GULATI NURSING HOME vs DEPUTY COMMISSIONER OF INCOME TAX, SIRSA

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

SURINDER ARJUN vs ASSISTANT COMMISSIONER OF INCOME TAX

C.I.T. LUDHIANA vs NABHA SOLVES (P) LTD.

CIT KARNAL vs MARKET COMMITTEE LADWA

CIT vs SPL INDUSTRIES LTD

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN