Recent Judgments

Latest ITAT tax tribunal orders across all benches.(346,713 total)

ASSISTANT COMMNR., INCOME TAX, RAJKOT vs SAURASHTRA KUTCH STOCK EXCHANGE LTD

C.A. No.-001171-001171 - 2004ITAT SC
15/9/2008

C I T AJMER vs M/S UNIQUE PRECURED RETRADERS AJMER

ITA/52/2006ITAT Rajasthan

KISHAN SWAROOP CHAUDHARI

12/9/2008

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/229/2002ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/228/2002ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/227/2002ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/226/2002ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/225/2002ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

H.H. MAHARAJA SHRI JYOTINDRA SINHJI vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/1318/2005ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

H.H. MAHARAJA SHRI JYOTINDRA SINHJI vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/1317/2005ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

C I T AJMER vs M/S UNIQUE PRECURED RETRADERS AJMER

ITA/79/2006ITAT Rajasthan
12/9/2008

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/224/2002ITAT Gujarat
12/9/2008

THE COMMISSIONER OF INCOME TAX II vs MOONBEAM FINVEST LEASE LTD.

ITA - 1145 / 2008ITAT Delhi
12/9/2008

COMMISSIONER OF INCOME TAX vs INDRAPRASTHA MEDICAL CORPN. LTD.

ITA - 1047 / 2008ITAT Delhi
11/9/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.

TAXAP/420/2008ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

11/9/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.

TAXAP/418/2008ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

11/9/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.

TAXAP/417/2008ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

11/9/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.

TAXAP/416/2008ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

11/9/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.

TAXAP/415/2008ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

11/9/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.

TAXAP/419/2008ITAT Gujarat
11/9/2008

COMMISSIONER OF INCOME TAX DEL vs B.D.GUTPA & SONS HUF

ITA - 357 / 2007ITAT Delhi
11/9/2008

COMMISSIONER OF INCOME TAX DEL vs B.D.GUPTA & SONS HUF

ITA - 358 / 2007ITAT Delhi
11/9/2008

COMMISSIONER OF INCOME TAX DELHI vs B.D.GUPTA & SONS HUF

ITA - 354 / 2007ITAT Delhi
11/9/2008

COMMISSIONER OF INCOME TAX DEL vs B.D.GUPTA & SONS HUF

ITA - 404 / 2007ITAT Delhi
11/9/2008

C.I.T vs GOYAL M.G.GASES PRIVATE LTD

ITA/1038/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

10/9/2008

C.I.T vs GOYAL M.G.GASES PRIVATE LTD

ITA - 1038 / 2008ITAT Delhi
10/9/2008

C.I.T vs URMILA LOHIA

ITA - 1036 / 2008ITAT Delhi
9/9/2008

C.I.T vs AGRICULTURAL PRODUCE MARKETING COMMITTEE

ITA - 1035 / 2008ITAT Delhi
9/9/2008

COMMISSIONER OF INCOME TAX vs M/S HIGHWAY CYCLES IND. LTD.

ITA/402/2008ITAT Punjab & Haryana
9/9/2008

SAT NARAIN vs C I T

ITA/484/2007ITAT Punjab & Haryana
9/9/2008

M/S PATRAM LEASE HOLDERS vs C I T

ITA/96/2007ITAT Punjab & Haryana
9/9/2008