Recent Judgments

GIDDERBAHA JANTA TRUCK UNION vs COMMISSIONER OF INCOME TAX & ANR

JOINT SUB REGISTRAR RAMPURA PHUL vs DIRECTOR OF INCOME TAX

OMNIGLOBE INFORMATION TECH INDIA PVT LTD

CENTER FOR DEVELOPMENT COMMUNICATION vs MUNICIPAL COMMISSIONER

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE A.G.URAIZEE

C I T vs ASHOK SINGH GARCHA

COMMISSIONER OF INCOME TAX vs M/S ROOP SINGH

C I T vs SH. RAM CHAND AND SUBHASH CHANDER

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Commissioner Of Income Tax vs Trapati Trading And Investment P.Ltd.

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

Commissioner Of Income Tax vs Shri Pawan Kumar Jain

HON'BLE SHRI JUSTICE RAJENDRA MENON

ANIL HASSANAND GAJWANI vs INCOME TAX OFFICER

IMPROVEMENT TRUST vs COMMISSIONER OF INCOME TAX

IMPROVEMENT TRUST, BATHINDA vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1 BATHINDA.

M/S AMRITSAR IMPROVEMENT TRUST vs COMMISSIONER OF INCOME TAX II, AMRITSAR AND ANR

CIT vs CNB FINWIZ LTD

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COMMISSIONER OF INCOME TAX-III vs P G FOILS LTD

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

K.V.PATEL FAMILY TRUST vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX - AHMEDABAD III vs P.G.FOILS LIMITED

CIT, FARIDABAD vs DHANI RAM (HUF)

COMMISSIONER OF INCOME TAX -II vs MANAV INFRASTRUCTURE PVT. LTD.

M/S LALI CONSTRUCTION CO. vs THE ASSTT.COMMISSIONER OF INCOME TAX

CIT PATIALA vs M/S KOHINOOR IND.MANDI GOBINDGARH

COMMISSIONER OF INCOME TAX-I LUDHIANA vs M/S VARDHMAN ACRYLICS LTD

CHARANJIT SINGH vs COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX-II vs JUBILANT FOODWORK PVT. LTD.,

UNION OF INDIA vs NADEEM ASHRAF MOHAMMED USMAN MERCHANT

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE MOHINDER PAL

THE RAMANTHALI SERVICE CO-OPERATIVE BANK LTD. vs CENTRAL BOARD OF DIRECT TAXES

COMMISSIONER OF INCOME TAX vs PP ENGINEERING WORK

COMMISSIONER OF INCOME TAX vs M/S ORIENT ABRASSIVE LTD