Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
Commissioner Of Income Tax vs Joginder Singh Saluja
ITA/69/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
GOYAL SYNTHETICS PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/15315/2004ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
GOYAL INDUSTIRES LTD. vs ASSTT.COMMISSIONER OF INCOME TAX
SCA/15311/2004ITAT Gujarat
RAAJRATNA METAL INDUSTRIES LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/7140/2014ITAT Gujarat
M/S NAHAR SPINNING MILLS LTD vs THE COMMISSIONER OF IT
ITA/54/2006ITAT Punjab & Haryana
M/S PUNJAB HERITAGE AND TOURISM PROMOTION BOARD vs COMMISSIONER OF INCOME TAX CHD AND ANR
ITA/149/2014ITAT Punjab & Haryana
M/S PUNJAB HERITAGE AND TOURISM PROMOTION BOARD vs COMMISSIONER OF INCOME TAX CHANDIGARH
ITA/148/2014ITAT Punjab & Haryana
M/S PUNJAB HERITAGE AND TOURISM PROMOTION BOARD vs COMMISSIONER OF INCOME TAX CHD AND ANR
ITA/147/2014ITAT Punjab & Haryana
BABA KARTAR SINGH DUKKI EDU TRUST LUDHIANA vs COMMISSIONER OF INCOME TAX LUDHIANA
ITA/103/2014ITAT Punjab & Haryana
SUDHIR KUMAR SHARMA vs COMMISSIONER OF INCOME TAX-III
ITA/123/2014ITAT Punjab & Haryana
M/S. NAHAR SPINNING MILLS LTD. vs THE COMMISSIONER OF INCOME TAX LUD.
ITA/69/2008ITAT Punjab & Haryana
THE COMMR.OF INCOME TAX-III LDH. vs M/S NAHAR SPINNING MILLS LTD.
ITA/426/2006ITAT Punjab & Haryana
M/S PUNJAB HERITAGE AND TOURISM PROMOTION BOARD vs COMMISSIONER OF INCOME TAX CHD AND ANR
ITA/150/2014ITAT Punjab & Haryana
VISION CORPORATION LTD vs JOINT COMMISSIONER OF INCOME TAX
SCA/7821/2014ITAT Gujarat
NIKO RESOURCES LTD vs ASSISTANT DIRECTOR OF INCOME TAX
SCA/7307/2013ITAT Gujarat
K.T.IBRAHIM vs INCOME TAX OFFICER, PALAKKAD
WP(C)/19058/2014ITAT Kerala
CIT PATIALA vs THE BHUPINDRA FLOUR MILLS P.LT
ITR/89/1999ITAT Punjab & Haryana
M/S THE YAMUNA NAGAR CENTRAL CO-OP BANK LTD THRO LOKESH DATT vs COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN KARNAL
CWP/14178/2014ITAT Punjab & Haryana
M/S AVON CYCLES LTD. LUDHIANA vs COMMISSIONER OF INCOME TAX ROHTAK AND ANR
ITA/277/2013ITAT Punjab & Haryana
Commissioner Of Income Tax vs Sanjay Kumar Jain
ITA/149/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs Sanjay Kumar Jain
ITA/148/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs Sanjay Kumar Jain
ITA/147/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs Sanjay Kumar Jain
ITA/146/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs Sanjay Kumar Jain
ITA/145/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax, Bhopal vs Sanjay Kumar Jain
ITA/144/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs Sanjay Kumar Jain
ITA/143/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Comissioner Of Income Tax vs M/S. Franciscan Clarist Society
ITA/139/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
GUJARAT SIDHEE CEMENT LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/4699/2014ITAT Gujarat
THE VELIMALAI RUBBER CO. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/2190/2008ITAT Kerala
COMMISSIONER OF INCOME TAX AHMEDABAD III vs SANDIP KIRITBHAI PATEL
TAXAP/405/2014ITAT Gujarat