K.T.IBRAHIM vs. INCOME TAX OFFICER, PALAKKAD

WP(C)/19058/2014HC KeralaKLHC01064679201424 July 2014Author: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN5 pages

AI SummaryDismissed

What were the facts?

The petitioner, K.T. Ibrahim, operating as KTC Vegetables, filed a writ petition before the High Court of Kerala. The petition challenges an order or action by the Income Tax Officer, Ward No. 2, Palakkad, and the Income Tax Appellate Tribunal (ITAT), Kochi. The Tax Recovery Officer, Thrissur, is also listed as a respondent. The specific assessment year(s) and the amount in dispute are not explicitly stated in the provided text. The procedural history leading to this writ petition is also not detailed.

What did the High Court hold?

The provided text is an excerpt of a writ petition filed before the High Court of Kerala and does not contain the judgment or decision of the Income Tax Appellate Tribunal. Therefore, it is not possible to state what the Tribunal decided, the reasoning behind its decision, or the operative directions issued. No issues were decided by the Tribunal based on this excerpt.

What were the issues?

The provided text does not contain the specific questions the Tribunal had to decide, nor does it detail the arguments presented by the assessee (K.T. Ibrahim) or the revenue (Income Tax Officer). Therefore, it is not possible to frame the issues as questions of law or mixed law and fact, name the provisions involved, or list the authorities, circulars, or precedents relied upon by either side.

AI-generated summary — verify with the full judgment below

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT: THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN THUR AY, THE 24TH DAY OF JULY 2014/2ND SRAVANA, 1936 ---------------------------- PETITIONER : -------------------- K.T. IBRAHIM, KTC VEGETABLES MAIN ROAD, PATTAMBI PALAKKAD DISTRICT.

BY ADVS.SRI.HARISANKAR V. MENON SMT.MEERA V.MENON SRI.MAHESH V.MENON RESPONDENT(S) : ---------------------------- 1. INCOME TAX OFFICER, WARD NO. 2, PALAKKAD-678 001. 2. INCOME TAX APPELLATE TRIBUNAL FIRST FLOOR, BLOCK C1 KENDRIYA BHAVAN, KAKKANAD KOCHI - 682 037 3. TAX RECOVERY OFFICER OFFICE OF THE COMMISSIONER OF INCOME TAX AYAKAR BHAVAN, S.T. NAGAR THRISSUR - 680 001. R1 TO R3 BY SR. GOVT. PLEADER SMT. SHOBA ANNAMMA EAPEN THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 24-07-2014, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: Mn ...2/-

Appendix — schedule of exhibits

APPENDIX PETITIONER'S EXHIBITS : EXT.P1 : COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT DATED 31-12-2010. EXT.P1(a) COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT DATED 31-12

The order continues below.

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