Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

JOINT SUB REGISTRR SANGAT DIST BATHINDA vs DIRECTOR OF INCOME TAX (CIB) CHANDIGARH

ITA/344/2013ITAT Punjab & Haryana
21/7/2014

COMMISSIONER OF INCOME TAX-I, LUDHIANA vs M/S ARORA ALLOYS LTD., NEAR PHASE-VII, FOCAL POINT, LDH

ITA/360/2011ITAT Punjab & Haryana
21/7/2014

ADCI DYE CHEM P.LTD. vs DY.COMMISSIONER OF INCOME TAX

TAXAP/1348/2005ITAT Gujarat
18/7/2014

COMMISSIONER OF INCOME TAX vs SHARDA KOCHHAR

ITA - 171 / 2001ITAT Delhi
18/7/2014

THE COMMISSIONER OF INCOME TAX-I vs RANA RANJIT SINGH

ITA/551/2009ITAT Punjab & Haryana
17/7/2014

CIT-II, AMRITSAR vs M/S MEHAK FINVEST PVT. LTD.

ITA/505/2009ITAT Punjab & Haryana
17/7/2014

CHIRAKKAL SERVICE CO-OPERATIVE BANK LTD. vs CENTRAL BOARD OF DIRECT TAXES

WP(C)/16665/2014ITAT Kerala
16/7/2014

M/S ASSOCIATED ENGINEERS TH. HARVINDER vs COMMR. OF INCOME TAX, ASR.

ITA/82/2005ITAT Punjab & Haryana
16/7/2014

The Commissioner Of Income Tax vs Alpine Solvex Ltd.

ITA/68/2004ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

15/7/2014

Shri Uma Pariwar Utkarsh Nidhi vs Union Of India

ITA/125/2004ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

15/7/2014

COMMISSIONER OF INCOME TAX I vs SARWANKUMAR SHARMA

TAXAP/252/2014ITAT Gujarat
15/7/2014

COMMISSIONER OF INCOME TAX I vs DESAI DEVELOPERS

TAXAP/150/2014ITAT Gujarat
15/7/2014

THE COMMISSIONER OF INCOME TAX, vs JAYANT EXTRACTION INDUSTRIES

ITR/29/2000ITAT Gujarat
15/7/2014

COMMISSIONER OF INCOME TAX-I, AMRITSAR vs MANJIT SINGH

ITA/358/2011ITAT Punjab & Haryana
15/7/2014

BELGIUM GLASS AND CERAMICS PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2154/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

14/7/2014

BELGIUM GLASS AND CERAMICS PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2153/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

14/7/2014

BELGIUM GLASS AND CERAMICS PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2151/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

14/7/2014

BELGIUM GLASS AND CERAMICS PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2150/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

14/7/2014

BELGIUM GLASS AND CERAMICS PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2149/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

14/7/2014

BELGIUM GLASS AND CERAMICS PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2152/2014ITAT Gujarat
14/7/2014

JOSE KURUVINAKUNNEL vs THE INCOME TAX OFFICER

WP(C)/10818/2014ITAT Kerala
14/7/2014

COMMISSIONER OF INCOME TAX-I AMRITSAR vs RAJESH MAHAJAN

ITA/371/2013ITAT Punjab & Haryana
14/7/2014

KAMAL KANT JAIN vs COMMISSIONER OF INCOME TAX

ITA/369/2013ITAT Punjab & Haryana
14/7/2014

COMMISSIONER OF INCOME TAX (CENTRAL) LDH vs PARVINDER SINGH PROP

ITA/370/2013ITAT Punjab & Haryana
14/7/2014

M/S SELF KNITTING WORKS vs COMMISSIONER OF INCOME TAX CENTRAL CIRCLE LUDHIANA

ITA/138/2014ITAT Punjab & Haryana
11/7/2014

PRIME CO OP BANK LTD. vs INCOME TAX OFFICER

SCA/1630/2004ITAT Gujarat
10/7/2014

Income Tax Officer Tds Raipur vs Naya Raipur Deve. Autho.

TAXC/36/2013ITAT Chhattisgarh
10/7/2014

HARYANA STATE SMALL INDUTRIES & EXPORT CORPORATION LTD. vs CIT, PANCHKULA

ITA/139/2014ITAT Punjab & Haryana
10/7/2014

COMMISSIONER OF CENTRAL EXCISE- AHMEDABAD - I vs MADHU INDUSTRIES LIMITED

TAXAP/561/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

9/7/2014

COMMISSIONER OF CENTRAL EXCISE- AHMEDABAD -I vs TAPSHEEL ENTERPRISE

TAXAP/560/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

9/7/2014