Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX AHMEDABAD III vs BHARAT VIJAY MILLS
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD - I vs SHAFEE MANIAR- MANAGING DIRECTOR OF MANIAR AND CO.
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD - I vs MANIAR AND CO.
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER vs SOLARIS CHEMTECH INDUSTRIES LTD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF SERVICE TAX AHMEDABAD vs JAIHIND PROJECTS LTD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF SERVICE TAX AHMEDABAD vs JAIHIND PROJECTS LTD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS vs IDMC LIMITED
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX - AHMEDABAD III vs S KUMAR INDUSTRIES LTD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER vs VODAFONE ESSAR GUJARAT LTD.
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER vs VODAFONE ESSAR GUJARAT LTD.
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER - SERVICE TAX vs ADANI POWER LIMITED
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER vs SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
SARBHAN CO-OP. AGRI. PRODUCE PRO. AND MARKETING SOC. LTD. vs UNION OF INDIA
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER - SERVICE TAX DEPARTMENT vs ASSOCIATED SOAP STONE DISTRIBUTING CO. PVT. LTD.
O.G.SUNIL vs THE DEPUTY COMMISSIONER OF INCOME TAX
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
B. NANJI CONSTRUCTION PRIVATE LIMITED vs INCOME TAX OFFICER - WARD 1(2) - AHMEDABAD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
B. NANJI CONSTRUCTION PRIVATE LIMITED vs INCOME TAX OFFICER - WARD 1(2) - AHMEDABAD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
B. NANJI CONSTRUCTION PRIVATE LIMITED vs INCOME TAX OFFICER - WARD 1(2) - AHMEDABAD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
CHAROTAR NAGRIK SAHAKARI BANK LIMITED (IN LIQUIDATION) vs DEPUTY COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
MAYUR WOVENS PVT LTD vs INCOME TAX OFFICER
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
CHAROTAR NAGRIK SAHAKARI BANK LIMITED (IN LIQUIDATION) vs DEPUTY COMMISSIONER OF INCOME TAX
THE COMMISSIONER OF IT vs THE IMPROVEMENT TRUST, BHATINDA
MAYUR WOVENS PVT LTD vs INCOME TAX OFFICER
B. NANJI CONSTRUCTION PRIVATE LIMITED vs INCOME TAX OFFICER - WARD 1(2) - AHMEDABAD
COMMISSIONER OF INCOME TAX, FARIDABAD vs R.K.M. EDUCATIONAL & CHARITABLE TRUST ETC.
(O&M) COMMISIONER OF INCOME TAX-I, LUDHIANA vs M/S UPPER INDIA STEEL MFG. & ENGG. CO. LTD.
THE COMMISSIONER OF IT vs M/S SHINGAR LAMAPS LTD
COMMISSIONER OF INCOME TAX-II vs M/S NATIONAL INSTITUTE OF TECHNICAL TEACHER TRAINING OF RESEARCH CHD
OSHWAL SHIKSHAN & RAHAT SANGH (BHARAT) vs STATE OF GUJARAT THR' SECRETARY
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER