Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
ASHA SUNIL vs THE DEPUTY COMMISSIONER OF INCOME TAX
WP(C)/14921/2014ITAT Kerala
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
M/S.TIME ADS & PUBLICITY vs THE COMMISSIONER OF INCOME TAX
ITA/310/2013ITAT Kerala
C I T JODHPUR vs M/S JAIN CONSTRUCTION COMPANY BARMER
ITA/136/2006ITAT Rajasthan
C.I.T. PATIALA vs PURE DRINKS
ITR/279/1995ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX LUDHAINA vs M/S NAHAR EXPORTS LTD
ITA/94/1999ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs AMI DIAMONDS EXPORTERS.
ITR/3/2002ITAT Gujarat
LEKSHMI TRADERS vs THE COMMISSIONER OF INCOME TAX
ITA/85/2013ITAT Kerala
(O&M) COMMISSIONER OF INCOME TAX,LDH vs M/SR.S.BUILDERS LTD
ITA/199/2001ITAT Punjab & Haryana
SIKANDER COTTON OIL AND GEN MILL vs CIT, BATHINDA
ITA/776/2008ITAT Punjab & Haryana
C I T vs SHRI GURU NANAK DEV CHARITABLE EYES HOSPITAL
ITA/709/2008ITAT Punjab & Haryana
THE C.I.T. vs VIKAS INTERNATIONAL
ITR/39/2000ITAT Gujarat
M/S RIKHI RAM MAHAVIR PARSAD vs C.I.T.,JALANDHAR
ITR/22/2000ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs THE ATUL PRODUCTS LTD.
SUTR/2/1993ITAT Gujarat
SHISHU NIKETAN PANCHKULA EDUCATION SOCIETY vs COMMISSIONER OF INCOME TAX PANCHKULA
ITA/104/2014ITAT Punjab & Haryana
CIT vs NARINDER KR BUDHIRAJA
ITA - 1095 / 2011ITAT Delhi
SH. SANJEEV LAL ETC. ETC. vs COMMISSIONER OF INCOME TAX CHANDIGARH&AN
C.A. No.-005899-005900 - 2014ITAT SC
SH. SANJEEV LAL ETC. ETC. vs COMMISSIONER OF INCOME TAX CHANDIGARH&AN
C.A. No.-005899-005900 - 2014ITAT ANIL R. DAVE
SHIVA KIRTI SINGH
COMMISSIONER OF INCOME TAX-II vs OFFICIAL LIQUIDATOR OF M/S GUJARAT TELEPHONE CABLES LTD
COMA/245/2012ITAT Gujarat
AMRIT BANASPATI CO. LTD. vs COMMISSIONER OF WEALTH-TAX, GHAZIABAD
CIVIL APPEAL No. 938/2003ITAT SC
2 Judges
Acit Cercle Chhindwara vs Pinku Traders
ITA/48/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Acit vs M/S J.B. Enterprises
ITA/49/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Acit Circle Chindwara vs Shri Khalsa Enterprises
ITA/47/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
COMMISSIONER OF INCOME TAX - III vs SAI INFOSYSTEM -INDIA- PVT. LTD.
TAXAP/539/2014ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX - III vs SAI INFOSYSTEM -INDIA- PVT. LTD.
TAXAP/538/2014ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX - III vs SAI INFOSYSTEM -INDIA- PVT. LTD.
TAXAP/536/2014ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
KERALA TOURISM INFRASTRUCTURE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 (1)
WP(C)/14992/2014ITAT Kerala
C.I.T. vs SMT. VASANTBEN H. SHETH
ITR/21/2000ITAT Gujarat
COMMISSIONER OF INCOME TAX - III vs SAI INFOSYSTEM -INDIA- PVT. LTD.
TAXAP/537/2014ITAT Gujarat
Ayushmati Education & Social Society vs Assistant Commissioner Of Income Tax
WP/16008/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs M/S Consolidated Engar Consultants Ltd.
ITA/90/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
