Recent Judgments

DIRECTOR, INSTITUTE OF KIDNEY DISEASES & RESEARCH CENTRE vs KALPANABEN H VYAS

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE A.G.URAIZEE

SUMIT DEVENDRA RAJANI vs ASSISTANT COMMISSIONER OF INCOME TAX -OSD-

COMMISSIONER OF INCOME TAX - II vs S K DISTRICT TELECOM EMPLOYEE CO-OP CREDIT SOCIETY LTD

BHAILAL MANILAL PATEL vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME TAX - II vs TALOD TALUKA PRIMARY TEACHER CO-OP. CREDIT SOCIETY LTD

COMMISSIONER OF INCOME TAX AHMEDABAD IV vs SACHITEL COMMUNICATIONS PVT. LTD

COMMISSIONER OF INCOME TAX - II vs MODASA DHANSURA TALUKA PRIMARY TEACHERS CO-OP CREDIT SOCIETY LTD

The Commissioner Of Income Tax vs Avinash Chawla And Company

HON'BLE SHRI JUSTICE RAJENDRA MENON

THE KANNUR DISTRICT CO-OPERATIVE BANK LIMITED 545A vs THE COMMISSIONER OF INCOME TAX

NATIONAL INSURANCE COMPANY LIMITED vs LEGAL HEIRS & REPRESENTATIVES OF DECEASED PANCHSHIL PARASHAR

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

P.J.BESSY vs ASST.REGISTRAR INCOME TAX

DIRECTOR OF INCOME TAX (EXEMPTION) vs AHMEDABAD MANAGEMENT ASSOCIATION

VISHNUBHAI BALDEVBHAI PARMAR vs STATE OF GUJARAT

HONOURABLE MR. JUSTICE R.D.KOTHARI

ASSTT C I T vs MINOOBHAI D. IRANI

JATIN MAHENDRABHAI CHOKSHI vs DY C I T (ASSESSMENT)

SHRI KISHORBHAI GOVINDLAL CHOKSHI vs DY C I T (ASSESSMENT)

ASSTT. C I T vs AVNISH CONSTRUCTION (P) LTD.

GOPALBHAI GOVINDLAL CHOKSHI vs DY C I T (ASSESSMENT)

COMMISSIONER OF INCOME TAX - II vs DHARAMSHI B SHAH

CENTRE FOR ENVIRONMENT AND DEVELOPMENT , TRIVANDRUM vs ASSISTANT DIRECTOR OF INCOME TAX(EXEMPTIONS)

KERALA FINANCIAL CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX

M/S.YENKEYT ROLLER FLOUR MILLS vs ASSISTANT COMMISSIONER OF INCOME TAX

P.V.SREENIJIN vs THE COMMISSIONER OF INCOME TAX

MARUTI INSURANCE DISTRIBUTION SERVICES LTD vs COMMISSIONER OF INCOME TAX

MARUTI INSURANCE DISTRIBUTION SERVICES LTD vs COMMISSIONER OF INCOME TAX

CIT vs CUSHMAN AND WAKEFIELD INDIA PVT LTD

SANJAY GUPTA vs COMMISSIONER OF INCOME TAX

SANJAY GUPTA vs COMMISSIONER OF INCOME TAX

B.K. JAIN vs COMMI. OF IT, LUDHIANA

B.K. JAIN vs COMMI. OF IT, LUDHIANA