Recent Judgments

M.J.GEORGE vs ASSISTANT COMMISSIONER TO INCOME TAX

COMMISSIONER OF INCOME TAX-IX vs HIGH TECH ENGINEERS

COMMISSIONER OF INCOME TAX-VI vs WORLDWIDE TOWNSHIP PROJECTS LTD

COMMISSIONER OF INCOME TAX-III, LUDHIANA vs B.K. JAIN

(CENTRAL-1) vs V.K. BHATNAGAR

(CENTRAL-1) vs V.K. BHATNAGAR

INDUSTRIAL ORGANICS AND PHARMACEUTICALS LTD. vs C I T AND ANR.

C I T vs M/S MALWA COTTON SPINNING MILLS

THE COMMISSIONER OF INCOME TAX-I, CHANDIGARH vs VISHVAS

SUDHIR KUMAR SHARMA(HUF) vs COMMISSIONER OF INCOME TAX-III

CIT CHD vs DAKSHAN HARYANA BIJLI VITRAN NIGAM LTD

(O&M) ADARSH SOOD vs COMMISSIONER OF INCOME TAX

M/S JYOTI PERSHAD JAGAN NATH vs THE COMMISSIONER OF INCOME TAX, DELHI-X

NARESH KUMAR VERMA

COMMISSIONER OF INCOME TAX vs GIAN GUPTA

M/S JYOTI PERSHAD JAGAN NATH

DIVYANG MAHENDRAKUMAR YAGNIK vs COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

NIKHIL T PARIKH - SOLE PROPREITOR OF PARIKH & PARIKH vs UNION OF INDIA THRO SECRETARY

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX-I CHANDIGARH vs M/S PUNJAB STATE WAREHOUSING CORP. LTD

MR. JUSTICE SURINDER GUPTA,MR. JUSTICE RAJAN GUPTA

SYNBIOTICS LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE FOUR

YOGENDRAKUMAR GUPTA vs INCOME TAX OFFICER

PAWAN KUMAR AGGARWAL vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX (CENTRAL)-II vs SMT. KUSUM GUPTA

CHEIL COMMUNICATIONS INDIA PRIVATE LIMITED) vs DEPUTY COMMISSIONER OF INCOME TAX

SOHAM SECURITIES LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAXOR HIS SUCEESSOR TOOFFIC

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

MRUDULABEN WD/O BIPINBHAI RANCHHODBHAI PATEL vs JASABHAI ALIAS JESABHAI BHIKHABHAI MATA (AHIR)

HONOURABLE MR. JUSTICE K.J.THAKER

BHAVNABEN WD/O PARSOTAMDAS MADHAVDAS LALCHANDANI vs DRIVER OF THE S T BUS NO

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

BHARTIBEN BIPINBHAI SONI vs MANAJI AMTHAJI THAKOR

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

RAJHANS BUILDERS vs DY. COMMISSIONER OF INCOME TAX

COMMNR. OF INCOME TAX-VII, NEW DELHI vs PUNJAB STAINLESS STEEL INDUSTRIES

2 Judges