Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,631 total)

COMMISSIONER OF INCOME TAX - II vs M/s. Intelligroup Asoa Pvt. Ltd.,

ITTA/105/2013ITAT Telangana
26/6/2013

Commissioner of Income Tax-III vs Sri Atluri Subba Rao,

ITTA/110/2013ITAT Telangana
26/6/2013

Commissioner of Income Tax-II vs Hyderabad Race Club,

ITTA/115/2013ITAT Telangana
26/6/2013

SRI PRASANCHAND SURANA SEC.BAD

ITTA/60/2000ITAT Telangana
26/6/2013

SMT. JOSHNA RAJENDRA vs THE COMMISSIONER OF INCOME TAX

WP/25845/2013ITAT Karnataka

ARAVIND KUMAR

25/6/2013

M/s. Royal Marketing Agencies vs The Asst. Commissioner of Income Tax

ITTA/85/2013ITAT Telangana
25/6/2013

Commissioner of Income Tax - IV vs M/s. Anand Food Products,

ITTA/76/2013ITAT Telangana
25/6/2013

The Commissioner of Income Tax-IV vs M/s Neuland Laboratories Ltd

ITTA/83/2013ITAT Telangana
25/6/2013

The Commissioner of Income Tax - VI vs M/s. Sri Venkateswara Swamy Lorry Service

ITTA/82/2013ITAT Telangana
25/6/2013

The Commissioner of Income Tax-IV, Hyderabad vs M/s. P.E.S.Engineers (P) Ltd.,

ITTA/77/2013ITAT Telangana
25/6/2013

COMMR OF INCOME TAX AP. HYD vs M/S.KASILA FARMS (P) LTD. HYD

ITTA/62/2000ITAT Telangana
25/6/2013

COMMI.OF INCOME TAX HYD. vs HORIZON FARMS (P)LTD.HYD

ITTA/56/2000ITAT Telangana
25/6/2013

The Commissioner of Income Tax-IV, Hyderabad vs K.Sudha Rani,

ITTA/87/2013ITAT Telangana
25/6/2013

The Commissioner of IncomeTax-III vs M/S Vishwas Investments Pvt.,Limited,

ITTA/88/2013ITAT Telangana
25/6/2013

COMMISSIONER OF INCOME TAX AHMEDABAD IV vs WHITEFORD INDIA LTD

TAXAP/498/2013ITAT Gujarat
24/6/2013

THE COMMISSIONER OF INCOME TAX - II vs M/s. E.C.I. Engineering AND Construction Co. Ltd.,

ITTA/50/2013ITAT Telangana
21/6/2013

FIBRES AND FABRICS INTERNATIONAL PVT LTD vs THE COMMISSIONER OF INCOME TAX

ITA/119/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

21/6/2013

COMMR.OF I..T.A VIZAG vs GODAVARI COOP.MILK PRODUCERS RAJAHMUNDRY

ITTA/21/2001ITAT Telangana
20/6/2013

Commissioner of Income tax-II, vs M/s. Essen Suppelements India Ltd.,

ITTA/58/2013ITAT Telangana
20/6/2013

M/S.M.GANESHAN AND CO HYD vs COMM.OF INCOME TAX AP-I HYD AP

ITTA/40/2000ITAT Telangana
20/6/2013

M/S.M.GANESHANANDCO/HYD vs COMMISSIONER OF INCOME-TAX/HYD

ITTA/45/2000ITAT Telangana
20/6/2013

INCOME TAX BANGALORE vs SHALINI BHUPAL

ITTA/38/2000ITAT Telangana
20/6/2013

DIRECTOR OF INCOME TAX AND ANR vs M/S ENRON GLOBLE EXPLORATION AND PRODUCTION LTD

ITA/18/2009ITAT Uttarakhand
19/6/2013

M/s. Kamma Sangaham, vs The Director of Income -Tax (Exemptions),

ITTA/19/2013ITAT Telangana
19/6/2013

Commissioner of Income Tax, vs Agricultural Market Committee,

ITTA/16/2013ITAT Telangana
19/6/2013

Commissioner of Income tax vs M/s.A.Venkata Rao AND others

ITTA/41/2013ITAT Telangana
19/6/2013

THE COMMISSIONER OF INCOME TAX vs M/S ALLOY STEELS,

ITA/5001/2012ITAT Karnataka

N.K.PATIL,B.MANOHAR

19/6/2013

SRI S N RAVIKUMAR vs THE TAX RECOVERY OFFICER

WP/15891/2013ITAT Karnataka

ARAVIND KUMAR

18/6/2013

M/s Lanco Kondapalli Power Ltd., vs Dy. Commissioner of Income Tax,

ITTA/3/2013ITAT Telangana
18/6/2013

M/S MYSORE POLYMERS & RUBBER PRODUCTS LTD vs THE COMMISSIONER OF COMMERCIAL TAXES

STRP/112/2008ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

17/6/2013