Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,631 total)

MALLANAGOUDA S. SANKAGOUDASHANI vs THE COMMISSIONER OF INCOME

WP/78642/2013ITAT Karnataka

B.S PATIL

17/6/2013

THE COMMISSIONER OF INCOME-TAX vs M/S KARNATAKA POWER TRANSMISSION

ITA/101/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

17/6/2013

THE COMMISSIONER OF INCOME-TAX vs M/S KARNATAKA POWER TRANSMISSION

ITA/99/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

17/6/2013

THE COMMISSIONER OF INCOME-TAX vs M/S KARNATAKA POWER TRANSMISSION

ITA/100/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

17/6/2013

THE COMMISSIONER OF INCOME-TAX vs M/S KARNATAKA POWER TRANSMISSION

ITA/102/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

17/6/2013

SMT. SOUMYA vs MR. SANTOSH GUTTEDAR

WP/46984/2012ITAT Karnataka

MOHAN M. SHANTANAGOUDAR

14/6/2013

COMMISSIONER OF INCOME TAX HALDWANI, NAINITAL vs M/S THE BAZPUR COOPERATIVE SUGAR FACTORY LTD

ITA/24/2010ITAT Uttarakhand
10/6/2013

UDUPI TALUK PROTESTANT CHRISTIAN vs UNION OF INDIA

WP/4877/2013ITAT Karnataka

ARAVIND KUMAR

10/6/2013

SRI DILIP SURANA vs THE COMMISSIONER OF INCOME TAX

WP/7064/2013ITAT Karnataka

ARAVIND KUMAR

10/6/2013

THE COMMISSIONER OF INCOME TAX vs M/S NOVELL SOFTWARE DEVELOPMENT (I) PVT LTD

ITA/251/2007ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

10/6/2013

THE COMMISSIONER OF INCOME-TAX vs M/S BHARAT ELECTRONICS LTD

RP/308/2011ITAT Karnataka

B.V.NAGARATHNA,K.L.MANJUNATH

7/6/2013

THE COMMISSIONER OF INCOME TAX vs M/S KARNATAKA POWER TRANSMISSION

ITA/52/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

7/6/2013

THE COMMISSIONER OF INCOME TAX vs M/S GARNIWAL EXPORTS (P) LTD

ITA/100/2007ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

6/6/2013

SRI KIRAN KUMAR GADIA vs SRI V SUJENDRA

HRRP/78/2013ITAT Karnataka

H.G.RAMESH

5/6/2013

THE COMMISSIONER OF INCOME TAX vs M/S KARNATAKA POWER TRANSMISSION

ITA/103/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

5/6/2013

THE COMMISSIONER OF INCOME TAX vs M/S KARNATAKA POWER TRANSMISSION CORPORATION LTD

ITA/51/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

5/6/2013

SYNOPSYS INTERNATIONAL LTD vs THE COMMISSIONER OF INCOME-TAX

ITA/94/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

5/6/2013

IBM INDIA PVT LTD vs THE CHIEF COMMISSIONER

WA/3013/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

4/6/2013

M/S AMBLEE HOTELS LTD. vs THE INCOME TAX OFFICER

WP/3787/2013ITAT Karnataka

ARAVIND KUMAR

3/6/2013

SMT PHOOL DEVI BAID vs THE JOINT SUB REGISTRAR

WA/3092/2009ITAT Karnataka

K.L.MANJUNATH,L.NARAYANA SWAMY

3/6/2013

THE COMMISSIONER OF INCOME TAX vs M V GNANENDRANATH

WP/16706/2012ITAT Karnataka

K.BHAKTHAVATSALA

3/6/2013

COMMISSIONER OF INCOME TAX DELHI-XV vs NEENU DUTTA

ITA/279/2013ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU

31/5/2013

COMMISSIONER OF INCOME TAX-IV vs M/S DELHI PRESS PATRA PRAKASHAN LTD

ITA-779/2010ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX-IV vs M/S DELHI PRESS PATRA PRAKASHAN LTD

ITA-451/2010ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX vs M/S DELHI PRESS PATRA PRAKASHAN

ITA-1734/2006ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX vs M/S DELHI PRESS PATRA PRAKASHAN

ITA-1733/2006ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX vs M/S DELHI PRESS PATRA PRAKASHAN

ITA-1732/2006ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME-TAX DELHI-XV, NEW DELHI vs SMT. NEENU DUTTA

ITA-279/2013ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX-IV vs DELHI PRESS PATRA PRAKASHAN LTD

ITA-480/2005ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX-IV vs DELHI PRESS PATRA PRAKASHAN LTD

ITA-302/2002ITAT Delhi
31/5/2013