Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,627 total)

COMMISSIONER OF INCOME TAX DEL vs DELHI PRESS PATRA PRAKASHAN

ITA - 1733 / 2006ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX vs DELH PRESS PATRA PRAKASHAN

ITA - 1732 / 2006ITAT Delhi
31/5/2013

THE COMMISSIONER OF INCOME TAX vs DELHI PRESS PATRA PRAKASHAN LT

ITA - 480 / 2005ITAT Delhi
31/5/2013

CIT vs DELHI PRESS PATRA PRAKASHAN LTD

ITA - 302 / 2002ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX

ITA/302/2002ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX

ITA/1732/2006ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX

ITA/1734/2006ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX

ITA/1733/2006ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX

ITA/451/2010ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX

ITA/151/2002ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX

ITA/779/2010ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX

ITA/480/2005ITAT Delhi
31/5/2013

ARUN KUMAR GOENKA vs INCOME TAX OFFICER

ITA - 289 / 2013ITAT Delhi
31/5/2013

COMMISSIONER OF INCOME TAX DELHI-VI vs VASHULINGA FINANCE PVT LTD

ITA - 274 / 2013ITAT Delhi
29/5/2013

COMMISSIONER OF INCOME TAX II CHD vs M/S MOUNT SHIVALIK BREWERIES LTD

ITA/69/2013ITAT Punjab & Haryana
29/5/2013

THE REGIONAL PROVIDENT FUND COMMISSIONER vs M/S RAYOTS TEXTILES & OILS PVT. LTD.

CA/1611/2012ITAT Karnataka

ARAVIND KUMAR

29/5/2013

CIT VI vs VERIZON INDIA PVT LTD

ITA/277/2013ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU

29/5/2013

CIT VI vs VERIZON INDIA PVT LTD

ITA/271/2013ITAT Delhi
29/5/2013

GENERAL INSURANCE EMPLOYEES vs COMMISSIONER OF INCOME TAX(APPEALS)

WP/15398/2013ITAT Karnataka

ARAVIND KUMAR

28/5/2013

SHERVANI HOSPITALITIES LTD. vs COMMISSIONER OF INCOME TAX

ITA/804/2011ITAT Delhi
28/5/2013

G A JOSHI S/O. ANANT RAO JOSHI vs THE STATE OF KARNATAKA

CCC/3301/2012ITAT Karnataka

N.K.PATIL,B.MANOHAR

27/5/2013

SAMDARI STEEL and ALLYS P.LTD. vs A.C.I.T.CENTRAL CIRCLE-1,JODHPUR

ITA/68/2011ITAT Rajasthan

ARUN BHANSALI,NARENDRA KUMAR JAIN

24/5/2013

SUNCITY METALS P.LTD. vs A.C.I.T.

ITA/67/2011ITAT Rajasthan

ARUN BHANSALI,NARENDRA KUMAR JAIN

24/5/2013

SUNCITY ALLOYS P.LTD. vs A.C.I.T.

ITA/62/2011ITAT Rajasthan

ARUN BHANSALI,NARENDRA KUMAR JAIN

24/5/2013

SUNCITY METALS P.LTD. vs A.C.I.T.

ITA/61/2011ITAT Rajasthan

ARUN BHANSALI,NARENDRA KUMAR JAIN

24/5/2013

JAI STEEL INDIA vs A.C.I.T.

ITA/60/2011ITAT Rajasthan

ARUN BHANSALI,NARENDRA KUMAR JAIN

24/5/2013

SAMDARI STEEL and ALLOYS P.LTD. vs A.C.I.T.CENTRAL CIRCLE-1,JODHPUR

ITA/59/2011ITAT Rajasthan

ARUN BHANSALI,NARENDRA KUMAR JAIN

24/5/2013

SUNCITY ALLOYS P.LTD. vs A.C.I.T.

ITA/54/2011ITAT Rajasthan

ARUN BHANSALI,NARENDRA KUMAR JAIN

24/5/2013

JAI STEEL INDIA vs A.C.I.T.

ITA/53/2011ITAT Rajasthan

ARUN BHANSALI,NARENDRA KUMAR JAIN

24/5/2013

M/S GALAXY EXPORTS vs COMMISSIONER OF INCOME TAX

ITA/53/2009ITAT Rajasthan
24/5/2013