Recent Judgments

COMMISSIONER OF INCOME TAX - II vs M/S MBL & Co. LTD

COMMISSIONER OF INCOME TAX - II vs M/S MBL & Co. LTD

CIT vs KL MALIK & SONS PVT LTD

C.I.T.UDAIPUR vs M/S UDAIPUR DUGDH UTPADAK

ARUN BHANSALI

C.I.T.BIKANER vs RAMGOPAL MANDA

M/S PKF FINANCE LTD. vs COMMISSIONER OF INCOME TAX JDR.

C I T UDAIPUR vs SHRI SARDAR SINGH HODA

DIRECTORATE OF REVENUE INTELLIGENCE vs CORPORATE AIR CRAFT FUNDING COMPANY LLC & ORS.

COMMISSIONER OF INCOME TAX - (C)-III vs FLEX FOODS LTD

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMIOSSIONER OF INCOME TAX-(C)-III vs FLEX FOODS LTD

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME-TAX-III vs SAMARA INDIA PVT. LTD

COMMISSIONER OF INCOME TAX, BILASPUR vs INCOME TAX APP.TRIBUNAL,JABALPUR and ANR

COMMISSIONER OF INCOME TAX-II, AMRITSAR vs PARVESH MAHAJAN ETC.

MR. JUSTICE HEMANT GUPTA,MS. JUSTICE RITU BAHRI

COMMISSIONER OF INCOME TAX - III

COMMISSIONER OF INCOME TAX vs M/S S.A. BUILDERS LTD

CIT, CHD. vs M/S SAB INDUSTRIES LTD. CHD.

COMMISSIONER OF INCOME TAX vs M/S S.A. BUILDERS LTD

CIT, CHD. vs M/S SAB INDUSTRIES LTD. CHD.

D C I T - CENTRAL CIRCLE - 1 - BARODA vs LALITKUMAR M PATEL

COMMISSIONER OF INCOME TAX.-II, CHANDIGARH vs M/S SAB INDUSTRIES LTD.

M/S HIRA FERRO ALLOYS LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX-IV vs STRATEX NET WORKS (INDIA) PVT. LTD

COMMISSIONER OF INCOME TAX vs PRATAPSINH MANSINH DABHI

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX IV vs SIKANDARKHAN N TUNVAR

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX III vs NISHA METAL

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs ARYAN MINES AND MINERALS CORPORATION

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX - RAJKOT - I vs RAJESH A BORICHA

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX RAJKOT I vs BHOOMI CONSTRUCTION

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs AMIYA SACHINDRANATH DEY

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX RAJKOT II vs ODERA CONSTRUCTION

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI