Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,487 total)

KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT vs COMMISSIONER OF INCOME TAX

WP/46786/2012ITAT Karnataka

RAM MOHAN REDDY

13/3/2013

REKHA KRISHNARAJ vs THE INCOME TAX OFFICER

ITA/811/2009ITAT Karnataka

B.MANOHAR,N.KUMAR

13/3/2013

RANI SHAVER POULTRY BREEDING FARM PVT LTD

ITA - 129 / 2013ITAT Delhi
13/3/2013

SNC LAVALIN ACRES INC vs ASSTT DIRECTOR OF INCOME TAX

ITA - 126 / 2013ITAT Delhi
12/3/2013

COMM. OF I.T. ASR vs M/S NAVDEP THEATRE

ITC/100/1999ITAT Punjab & Haryana

MR. JUSTICE HEMANT GUPTA,MS. JUSTICE RITU BAHRI

12/3/2013

THE COMM. OF INCOME TAX vs M/S NAVDEEP THEATRE

ITC/99/1999ITAT Punjab & Haryana
12/3/2013

THE COMMISIONER OF INCOME TAX vs M/S LEADER PAPER PROCESING

ITC/77/1997ITAT Punjab & Haryana
12/3/2013

SMT SOUMYA vs MR SANTOSH GUTTEDAR

WP/4767/2012ITAT Karnataka

S.ABDUL NAZEER

12/3/2013

CIT vs HANIF MOHD

ITA/663/2010ITAT Punjab & Haryana
11/3/2013

THE COMMISSIONER OF INCOME TAX vs SHRI SUBBOJI RAO C.H

ITA/269/2009ITAT Karnataka

B.MANOHAR,N.KUMAR

11/3/2013

COMMISSIONER OF INCOME TAX vs VIJAYA BANK

ITA/687/2008ITAT Karnataka

B.MANOHAR,N.KUMAR

11/3/2013

M/S SRI SIVAPRIYA SHELTERS PVT LTD vs THE DEPUTY COMMISSIONER OF INCOME

ITA/369/2012ITAT Karnataka

B.MANOHAR,N.KUMAR

11/3/2013

A.SHIHABUDEEN vs THE COMMERCIAL OF INCOME TAX, KOTTAYAM

ITA/97/2012ITAT Kerala
8/3/2013

CIT vs HUGHES COMMUNICATION INDIA LTD

ITA/383/2012ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

7/3/2013

CIT vs HUGHES COMMUNICATION INDIA LTD

ITA/385/2012ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

7/3/2013

CIT vs DELHI APARTMENTS PVT LTD

ITA/569/2012ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

7/3/2013

THE COMMSISIONER OF INCOME TAX, vs NIKE INC

ITA/914/2008ITAT Karnataka

B.MANOHAR,N.KUMAR

7/3/2013

THE COMMR OF INCOME TAX vs NIKE INC

ITA/976/2008ITAT Karnataka

B.MANOHAR,N.KUMAR

7/3/2013

THE COMMISSIONER OF INCOME TAX vs NIKE INC.,

ITA/346/2009ITAT Karnataka

B.MANOHAR,N.KUMAR

7/3/2013

THE COMMISSIONER OF INCOME TAX vs NIKE INC

ITA/345/2009ITAT Karnataka

B.MANOHAR,N.KUMAR

7/3/2013

COMMISSIONER OF INCOME TAX JABALPUR vs M/S KOHINOOR TOBACCO PRODUCTS PVT. LTD.

ITR/56/1999ITAT Madhya Pradesh
6/3/2013

KARNATAKA STATE BEVEREGES CORPORATION LTD vs THE COMMISSIONER OF INCOME TAX

WP/7955/2013ITAT Karnataka

RAM MOHAN REDDY

6/3/2013

M/S KAMMAVARI CREDIT COOPERATIVE SOCIETY LIMITED vs THE ASSISTANT COMMISSIONER

WA/5821/2012ITAT Karnataka

B.MANOHAR,N.KUMAR

5/3/2013

ANOOP ABRAHAM(IEP05ME003) vs VISVESWARAYA TECHNOLOGICAL UNIVERSITY

WP/39796/2012ITAT Karnataka

B.S PATIL

5/3/2013

THE COMMISSIONER OF INCOME TAX MANGALORE vs DR K P VISWANATH PRABHU

ITA/987/2006ITAT Karnataka

B.MANOHAR,N.KUMAR

5/3/2013

THE COMMISSIONER OF INCOME TAX vs M/S SAPTHAGIRI ENTERPRISES

ITA/1139/2006ITAT Karnataka

B.MANOHAR,N.KUMAR

5/3/2013

THE COMMISSIONER OF INCOME TAX vs M/S U B NETWORKS (BANGALORE)

ITA/1276/2006ITAT Karnataka

B.MANOHAR,N.KUMAR

5/3/2013

THE COMMISSIONER OF INCOME TAX vs M/S SPR GROUP HOLDINGS P LTD

ITA/689/2007ITAT Karnataka

B.MANOHAR,N.KUMAR

5/3/2013

THE COMMISSIONER OF INCOME TAX vs SRI D G GOPALA GOWDA

ITA/1422/2006ITAT Karnataka

B.MANOHAR,N.KUMAR

5/3/2013

SRI SANNARANGAPPA vs THE STATE OF KARNATAKA

WP/5251/2012ITAT Karnataka

ANAND BYRAREDDY

4/3/2013