Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,252 total)
Commissioner of Income Tax, vs Ch.Ranga Rao AND others,
ITTA/561/2011ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
Commissioner of Incometax-VI., Hyderabad vs Pindi Sudhakar Reddy
ITTA/570/2012ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
BHARTI TELEVENTURES vs JOINT COMMISSIONER OF INCOME TAX
ITA/1656/2010ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
BHARTI TELEVENTURES vs JOINT COMMISSIONER OF INCOME TAX
ITA - 1656 / 2010ITAT Delhi
M/S BHARTI TELEVENTURES LTD vs ADDL./JT.COMMISSIONER OF INCOME TAX
ITA/1395/2006ITAT Delhi
ATUL GULATI vs DCIT
ITA - 679 / 2012ITAT Delhi
COSMIQUE LTD. vs COMMISSIONER OF INCOME TAX
ITA - 687 / 2012ITAT Delhi
HARISH KUMAR N S/O NEKRAJE M YELLIANNA GOWDA vs BHAVYA H L
RPFC/100/2011ITAT Karnataka
C.R.KUMARASWAMY
Commissioner of Income Tax - II, vs M/s. The Andhra Pradesh State Co-op Bank Ltd.,
ITTA/564/2012ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
THE COMMISSIONER OF INCOME TAX GULBARGA vs M/S MANJUNATHA COTTON AND GINNING FACTORY
ITA/2564/2005ITAT Karnataka
ARAVIND KUMAR,N.KUMAR
C I T UDAIPUR vs M/S THE LAKE PALACCE HOTELS and MOTELS PV
ITA/20/2007ITAT Rajasthan
ASSISTANT COMMISSIONER OF INCOME TAX vs SHRI BAJRANG ALLOYS LTD
TAXC/13/2008ITAT Chhattisgarh
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S ASHOK CHAND ANIL KUMAR BHANSALI
TAXC/15/2008ITAT Chhattisgarh
SHOURYA TOWERS PVT LTD vs DCIT
ITA/170/2012ITAT Delhi
THE COMMISSIONER OF INCOME TAX-V vs ORIENT CRAFT LTD
ITA/555/2012ITAT Delhi
M/S RAMA STEEL ROLLING MILLS AND GEN ENG vs I T O WARD-3 JAIPUR
ITA/578/2011ITAT Rajasthan
CIT vs ULTRA MODERN EXPORTS PVT LTD
ITA/262/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs MC DONALDS CORPORATION
ITA - 909 / 2011ITAT Delhi
DIRECTOR OF INCOME TAX vs MC DONALDS CORPORATION
ITA - 908 / 2011ITAT Delhi
DIRECTOR OF INCOME TAX vs MC DONALDS CORPORATION
ITA/908/2011ITAT Delhi
The Commissioner of Income Tax-III vs M/s.Vishwas Investments Pvt.Ltd,
ITTA/292/2012ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
Commissioner of Income Tax-III, vs Smt K. V.Lakshmi Savitri Devi,
ITTA/563/2011ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
Commissioner of Income Tax vs Agricultural Market Commitee,
ITTA/548/2012ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
COMMISSIONER OF INCOME TAX vs DEVKI DEVI
ITA - 9 / 2010ITAT Delhi
SHRISHAIL S/O SHIVALINGAPPA KANAKARADDI vs COMMISSIONER OF INCOME-TAX
WP/65975/2012ITAT Karnataka
H.N.NAGAMOHAN DAS
KALLAPPA S/O GAIBU, HARIJAN, vs COMMISSIONER OF INCOME TAX,
WP/66000/2012ITAT Karnataka
H.N.NAGAMOHAN DAS
SHANKRAPPA S/O MALLAPPA SHAMBOJI, vs COMMISSIONER OF INCOME TAX,
WP/65985/2012ITAT Karnataka
H.N.NAGAMOHAN DAS
SURESH S/O HANAMANT HUTTENNAVAR, vs COMMISSIONER OF INCOME TAX,
WP/66005/2012ITAT Karnataka
H.N.NAGAMOHAN DAS
SHANTAVVA ARAKERI YADAHALLI POST, vs THE COMMISSIONER OF INCOME TAX
WP/65887/2012ITAT Karnataka
H.N.NAGAMOHAN DAS
SHEELA W/O RANGAPPA PATIL vs COMMISSIONER OF INCOME-TAX
WP/65980/2012ITAT Karnataka
H.N.NAGAMOHAN DAS