Recent Judgments
Latest ITAT tax tribunal orders across all benches.(346,713 total)
THE COMMISSIONER OF INCOME TAX vs SHRI BRIJ KISHORE
ITA - 155 / 2009ITAT Delhi
COMMISSIONER OF INCOMET TAX vs SANJEEV & SONS HUF
ITA - 990 / 2009ITAT Delhi
KARAN RAGHAV EXPORTS PVT LTD. vs COMMISSIONER OF INCOME TAX
ITA/1152/2011ITAT Delhi
CIT vs DUA AUTO COMPONENTS PVT LTD
ITA - 337 / 2011ITAT Delhi
Commissioner of Incometax-1, Hyderabad vs M/s. Divis Laboratories Ltd.,
ITTA/3/2012ITAT Telangana
The Commissioner of Income Tax, vs M/s. K.C.P.Limited
ITTA/433/2011ITAT Telangana
KERALA FINANCIAL CORPORATION,TRIVANDRUM vs THE ASST.COMMISSIONER OF INCOME TAX
ITA/48/2010ITAT Kerala
GUJARAT ALKALIES & CHEMICALS LTD. vs COMMISSIONER OF INCOME TAX
ITR/141/1991ITAT Gujarat
SMT SUMAN KAMAT D/O VITHAL KAMAT vs THE EXECUTIVE ENGINEER ELECL
WP/31615/2008ITAT Karnataka
N.K.PATIL
CIT vs HERO AUTO LTD
ITA/146/2012ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
NATCO EXPORTS PVT LTD
ITA/150/2012ITAT Delhi
CIT vs HERO HONDA MOTORS LTD
ITA - 147 / 2012ITAT Delhi
NATCO EXPORTS PVT LTD
ITA - 150 / 2012ITAT Delhi
CIT vs HERO AUTO LTD
ITA - 146 / 2012ITAT Delhi
Commissioner of Income Tax-II, vs Dr.V.Suryanarayana Reddy
ITTA/1/2012ITAT Telangana
THE COMMISSIONER OF INCOME TAX vs ASIATIC EXPORT ENTERPRISES,KOLLAM
ITA/113/2010ITAT Kerala
B VASANTHA MADHAVA vs STATE BANK OF INDIA
WP/9220/2007ITAT Karnataka
N.K.PATIL
ASHOK KUMAR GOEL vs PUBLIC INFORMATION OFFICER VAT WARD NO 64 & ANR
LPA/190/2012ITAT Delhi
CIT (C) LUDHIANA vs HERO INVESTMENT (P) LTD.,LUDHI
ITR/14/1998ITAT Punjab & Haryana
CIT vs FOOD CORPORATION OF INDIA
ITA/144/2012ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs FOOD CORPORATION OF INDIA
ITA - 144 / 2012ITAT Delhi
CIT vs FOOD CORPORATION OF INDIA
ITA - 138 / 2012ITAT Delhi
NAGARAJ S/O MARABASAPPA AKKI vs KARNATAKA INSTITUTE OF MEDICAL SCIENCES
WP/62758/2009ITAT Karnataka
N.K.PATIL
EASTMAN INDUSTRIES LTD vs C.I.T
ITA/672/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs SUPERIOR CRAFTS
ITA/615/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
KA vs ET EXPORTS PVT LTD
ITA/688/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
EASTMAN INDUSTRIES LIMITED vs COMMISSIONER OF INCOME TAX
ITA/671/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs ARENS DEVELOPERS & ENGG
ITA/145/2012ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
EASTMAN INDUSTRIES LTD vs C.I.T
ITA - 672 / 2011ITAT Delhi
CIT vs SUPERIOR CRAFTS
ITA - 548 / 2011ITAT Delhi
