Recent Judgments
Latest ITAT tax tribunal orders across all benches.(346,713 total)
EASTMAN INDUSTRIES LIMITED vs COMMISSIONER OF INCOME TAX
ITA - 671 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs MINORITY EDUCATION SOCIETY
ITA/17/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SUPERIOR CRAFTS
ITA/244/2009ITAT Delhi
CIT vs ARENS DEVELOPERS & ENGG
ITA - 145 / 2012ITAT Delhi
THE COMMISSIONER OF INCOME TAX THRISSUR vs C.S. AJAYAYAKUMAR, THRISSUR
ITA/1806/2009ITAT Kerala
HONOURABLE MR. JUSTICE BABU MATHEW P.JOSEPH,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
M/S.KALLIYATH WIRE DISTRIBUTORS vs COMMISSIONER OF INCOME TAX
ITA/57/2011ITAT Kerala
THE COMMISSIONER OF INCOME TAX vs DR.T.M.KURIACHAN
ITA/12/2011ITAT Kerala
CIT vs NUMERO UNO FINANCIAL SERVICES PVT LTD
ITA/857/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs NUMERO UNO FINANCIAL SERVICES PVT LTD
ITA - 857 / 2011ITAT Delhi
CIT vs SURENDRA BUILDTECHN PVT LTD
ITA - 141 / 2012ITAT Delhi
C I T AJMER vs M/S H S BUILDERS PVT LTD BHILWARA
ITA/48/2006ITAT Rajasthan
WHITE SILCO PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(2)
TAXAP/2012/2009ITAT Gujarat
THE INCOME TAX OFFICER, WARD 2(2) vs ADINATH COOPERATIVE BANK LIMITED
TAXAP/1420/2010ITAT Gujarat
C I T AJMER vs M/S SUBH FABRICS LTD
ITA/3/2007ITAT Rajasthan
M/S PANSARI GEM INTERNATIONAL vs C I T JAIPUR
ITA/225/2010ITAT Rajasthan
M/S BHANDARKARS ARTS & SCIENCE COLLEGE TRUST vs THE REGIONAL PROVIDENT FUND COMMISSIONER
WP/13503/2011ITAT Karnataka
ARAVIND KUMAR
INCOME TAX OFFICER vs DG HOUSING PROJECTS LTD
ITA/179/2011ITAT Delhi
C.P.ABDURAHIMAN vs COMMISSIONER OF INCOME TAX
ITA/409/2010ITAT Kerala
P.K.RAVINDRAN vs THE COMMISSIONER OF INCOME TAX, THRISSUR
ITA/26/2011ITAT Kerala
Commissioner of Income Tax-III, vs M/s. Sankhya Infotech Limited,
ITTA/17/2012ITAT Telangana
THE COMMISSIONER OF INCOME TAX vs JAGSON INTERNATIONAL LTD.
ITA/1410/2009ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME TAX vs MRS VASANTHA KUMARI
ITA/234/2010ITAT Karnataka
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S.GOPALAN ENTERPRISES
ITA/228/2010ITAT Karnataka
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME TAX, vs M/S GOPALAN ENTERPRISES
ITA/233/2010ITAT Karnataka
RAVI MALIMATH,N.KUMAR
CIT vs BHARTI OVERSEAS TRADING CO
ITA-401/2011ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs JAGSON INTERNATIONAL LTD.
ITA-1379/2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs JAGSON INTERNATIONAL LTD.
ITA - 1410 / 2009ITAT Delhi
CIT vs BHARTI OVERSEAS TRADING CO
ITA - 401 / 2011ITAT Delhi
COMMNR. OF CUSTOMS vs DENSO KIRLOSKAR INDUS. PVT.LTD
C.A. No.-001150-001150 - 2004ITAT SC
COMMNR. OF CENTRAL EXCISE, SURAT-I vs M/S. FAVOURITE INDUSTRIES
C.A. No.-000949-000949 - 2004ITAT SC
