Recent Judgments

M/S GOEL. DIE CAST LTD. vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S SWAMI ENTERPRISES PVT. LTD.

COMMISSIONER OF INCOME TAX, CALICUT vs MARKAZU SSAQUAFATHI SSUNNIYYA, CALICUT

M/S G.R.CONTRACTORS vs I.T.O.WARD-1,SRIGANGANAGAR

THE COMMISSIONER OF INCOME TAX vs M/S GHUNNA RAM

CIT KARNAL vs M/S SHAHABAD COOP SUGAR MILLS LTD.

SATISH KUMAR SOIN vs AAYAKAR BHAWAN INCOME TAX OFFICE

CIT vs CITICORP MARUTI FINANCE LIMITED

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT

CIT vs CITICORP MARUTI FINANCE LIMITED

RAMESH CHANDER vs IT APPELLATE TRIBUNAL & ORS

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

THE COMMISSIONER OF IT vs VIVEK GUPTA

COMMISSIONER OF INCOME TAX FARIDABAD vs M/S MATHURA DASS VED KAUR

COMMISSIONER OF INCOME TAX FARIDABAD vs SHRI CHAND

M/S BONY RUBBER CO. PVT. LTD. vs THE COMMISSIONER OF INCOME TAX

LAJPAT RAI vs C I T

HARYANA ROADWAYS ENGG.CORPN.LTD. vs COMMISSIONER OF INCOME TAX,ROHTAK

HAZARI LAL vs C I T

RAMESH CHANDER vs INCOME TAX APPELLATE TRIBUNAL

J.R. AHUJA vs COMMISSIONER OF INCOME TAX

TWENTY FIRST CENTURY FINANCE LTD. vs COMMISSIONR OF INCOME TAX

CIT vs LUTHRA & LUTHRA LAW OFFICE

THE COMMISSIONER OF INCOME TAX, PATIALA vs M/S PUNJAB STATE ELECTRICITY BOARD, PATIALA

CIT, AAYAKAR BHAWAN, KARNAL vs M/S FLORA EXPORTS SEC-29,HUDA, PANIPAT

CIT, FARIDABAD vs N.K. SINGLA

MR JUSTICE RAKESH KUMAR JAIN,MR. JUSTICE ADARSH KUMAR GOEL

THE COMMISSIONER OF INCOME TAX, KANNUR vs SHRI.K.V.DAMODHARAN, PAYYANNUR, KANNUR

HONOURABLE MR.JUSTICE B.P.RAY,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

CIT-I, LUDHIANA vs M/S BATA STEELS PVT. LTD.

CIT, FARIDABAD vs M/S AGRO ENGINEERING WORKS

KARAN RAGHAV EXPORT P LTD

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT

THE COMMISSIONER OF INCOME TAX vs MANISH GOYAL

THE COMMISSIONER OF INCOME TAX vs MACHINO PLASTIC LTD