The Commissioner of Income Tax, vs. M/s. K.C.P.Limited

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. Kelvinator of India Ltd.

  320 ITR 561 · 2010 · SC · Read judgment
  1,673 citing
• ACIT v. Rajesh Jhaveri Stock Brokers Pvt. Ltd.

  291 ITR 500 · 2007 · SC · Read judgment
  1,030 citing
• CIT v. Kelvinator of India Ltd.

  256 ITR 1 · 2002 · HC
  439 citing
• CIT v. Usha International Ltd.

  348 ITR 485 · 2012 · HC · Read judgment
  231 citing
• Indian & Eastern Newspaper Society v. CIT

  119 ITR 996 · 1979 · SC
  205 citing
• New Delhi Television Ltd. v. DCIT

  116 Taxmann.com 151 · 2020 · SC · Read judgment
  139 citing
• Kalyanji Mavji & Co. v. CIT

  102 ITR 287 · 1976 · SC · Read judgment
  137 citing
• A.L.A. Firm v. CIT

  189 ITR 285 · 1991 · SC
  128 citing
• Dell India (P.) Ltd. v. Joint Commissioner of Income Tax, Bangalore

  123 Taxmann.com 468 · 2021 · HC
  15 citing
• ITO v. TechSpan India Pvt. Ltd. As

  302 CTR 74 · 2018 · SC
  15 citing
• Oracle India Pvt. Ltd. v. ACIT

  397 ITR 480 · 2017 · HC
  11 citing