Commissioner of Income Tax vs. Agricultural Market Commitee,
ITTA/548/2012HC TelanganaHBHC01076017201210 December 2012Bench: GODA RAGHURAM,M.S.RAMACHANDRA RAO11 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Jose v. Antony, 2005 (1) KLT 252, Mohd. Ayub5 citing2 SCC 155 · 2012
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