Commissioner of Income Tax - II, vs. M/s. The Andhra Pradesh State Co-op Bank Ltd.,
ITTA/564/2012HC TelanganaHBHC01058285201213 December 2012Bench: GODA RAGHURAM,M.S.RAMACHANDRA RAO5 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Biocon Ltd.242 citing121 Taxmann.com 351 · 2020 · HC
- 26 (Delhi) PCIT v. New Delhi Television Ltd.23 citing99 Taxmann.com 401 · 2018 · HC
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