COSMIQUE LTD. vs. COMMISSIONER OF INCOME TAX
ITA - 687 / 2012HC Delhi14 December 20121 pages
For Petitioner: DR.RAKESH GUPTA
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . . . ITA 687/2012 . . . COSMIQUE LTD. ..... Appellant . Through Dr. Rakesh Gupta, Ms. Rani Kiyala, Mr. Piyush Singh and Mrs. Ayushi Pareek, Advs. . . . versus . . . COMMISSIONER OF INCOME TAX .... Respondent . Through Ms. Anshul Sharma, Adv. for Mr. Abhishek Maratha, sr. standing counsel . . . CORAM: . HON'BLE MR. JUSTICE S. RAVINDRA BHAT . HON'BLE MR. JUSTICE R.V.EASWAR . . . O R D E R . 14.12.2012 . . . After some hearing ld. counsel for the appellant sought liberty to withdraw the appeal. . Dismissed as withdrawn. . . . . . . . S. RAVINDRA BHAT, J . . . . . . . R.V.EASWAR, J . DECEMBER 14, 2012 . vld . . . $ 21 .
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