Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
CIT vs BHARTI TELENET LTD
ITA - 1110 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX NEW DELHI vs M/S MUTHOOT FINANCIERS,NEW DELHI.
ITA - 336 / 2002ITAT Delhi
HCL LIMITED
ITA/93/2002ITAT Delhi
COMMISSIONER OF INCOME TAX-IV vs HERO HONDA MOTORS LIMITED
ITA/694/2011ITAT Delhi
UNION OF INDIA vs DHARMENDRA KUMAR MISHRA
SCA/9357/2014ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
TRANSPOSED AS RESP NO.4 vs MAHENDRAKUMAR C DOSHI
FA/1220/1996ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE G.B.SHAH
HEIRS OF DECD.HANSABEN K SHETH-KALPANABEN K SHETH & 3 vs SHEKH HUSENBHAI RAHEMTULLA
FA/1010/1996ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE G.B.SHAH
COMMISSIONER OF INCOME TAX-1 LUDHIANA vs AMRIK SINGH PROP M/S NEXO PRODUCTS
ITA/5/2014ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-I, LUDHIANA vs AMRIK SINGH PROP. M/S NEXO PRODUCTS (INDIA)
ITA/762/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S HERO CYCLES LTD.
ITA/54/1999ITAT Punjab & Haryana
CIT, LUDHIANA vs AMRIK SINGH
ITA/601/2010ITAT Punjab & Haryana
VINCONS CONSTRUCTIONS,CHENNAI vs DCIT, CHENNAI
ITA 2083/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
R.CHANDRASEKAR,CHENNAI vs ITO, CHENNAI
ITA 1888/CHNY/2014[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
ITO, DINDIGUL vs CHRISTIAN EDUCATIONAL AND SOCIAL DEVELOPMENT TRUST, ODDANCHATRAM
ITA 1064/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ITO, DINDIGUL vs CHRISTIAN EDUCATION AND SOCIAL DEVELOPMENT TRUST, ODDANCHATRAM
ITA 1063/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ITO, DINDIGUL vs CHRISTIAN EDUCATION AND SOCIAL DEVELOPMENT TRUST, ODDANCHATRAM
ITA 1062/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ACIT, ERODE vs SRI. D.CHANDRASEKARAN, PERUNDURAI
ITA 852/CHNY/2012[2008-09]Status: DisposedITAT ChennaiAY 2008-09
SRI SURESH KUMAR KOTHARI (HUF) vs INCOME TAX OFFICER
WP/39375/2014ITAT Karnataka
B.S PATIL
SANJEEV MITTAL vs COMMISSIONER OF INCOME TAX
ITA/520/2014ITAT Delhi
CIT vs YUM RESTAURANTS INDIA PVT LTD
ITA - 152 / 2012ITAT Delhi
CIT vs YUM RESTAURANTS INDIA PVT LTD
ITA - 151 / 2012ITAT Delhi
CIT vs YUM RESTAURANTS INDIA PVT LTD
ITA - 158 / 2012ITAT Delhi
COMMISSIONER OF I.T.(C)LTD. vs M\SHIGHWAY CYCLE INDS.LTD.LDH.
ITA/68/2001ITAT Punjab & Haryana
COMMISSIONER OF I.T. (CENTRAL)LDH. vs M/S HERO CYLES LTD. LDH.
ITA/192/2001ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE MAHABIR SINGH SINDHU
COMMISSIONER OF INCOME TAX vs M/S HERO CYCLES LTD
ITA/119/2004ITAT Punjab & Haryana
M/S BALDEV SINGH & CO vs COMMISSIONER OF INCOME TAX
ITA/202/2013ITAT Punjab & Haryana
DCIT, PUDUCHERRY vs SMT. R. SANTHANALAKSHMI, PONDICHERRY
ITA 1431/CHNY/2012[2008-09]Status: DisposedITAT ChennaiAY 2008-09
M/S DAIVAGNA CREDIT CO-OPERATIVE SOCIETY LTD.,DAVANGERE vs CIT, DAVANGERE
ITA 615/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M. VEERABHADRAIAH,BANGALORE vs ITO, BANGALORE
ITA 345/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
EKA SOFTWARESOLUTIONS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 20/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11