Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
ITO, NEW DELHI vs M/S. BEEHIVE SYSTEMS (P) LTD., NEW DELHI
ITA 4336/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, SONEPAT vs M/S. ATLAS CYCLES HARYANA LTD., SONEPAT
ITA 3014/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. APSIM INTERNATIONAL PRIVATE LIMITED,NOIDA vs ACIT, NOIDA
ITA 2938/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. ARUN VIHAR RESIDENTS WELFARE ASSOCIATION,NOIDA vs JCIT, NOIDA
ITA 1978/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs SH. DHARAMVEER ANAND, GHAZIABAD
ITA 5037/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S FIRST FLEXIPACK CORPORATION,NEW DELHI vs DCIT, NEW DELHI
ITA 3945/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S FIRST FLEXIPACK CORPORATION,NEW DELHI vs ACIT, NEW DELHI
ITA 3944/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs DR. DALJEET SINGH GAMBHIR, NOIDA
ITA 3791/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. GENESIS OVERSEAS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2594/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
STRYKER GLOBAL TECHNOLOGY CENTER PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 149/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DINESH VERMA PROP. ADVENT ENTERPRISES,FARIDABAD vs ITO, FARIDABAD
ITA 2305/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. GOLDRATT CONSULTING LTD.,UK vs ADIT, NEW DELHI
ITA 1111/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S DELHI INTEGRATED MULTI MODAL TRANSIT SYSTEMS LTD., NEW DELHI
ITA 602/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. GOLDRATT CONSULTING LTD.,UK vs ADIT, NEW DELHI
ITA 4586/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs SH. BALBIR SINGH, NEW DELHI
ITA 4576/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. FIRST FLEXIPACK CORPORATION, NEW DELHI
ITA 4013/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
COROLA BUILDERS PVT. LTD.,MEERUT vs ITO, NEW DELHI
ITA 1003/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
FIRST FLEXIPACK CORPORATION,NEW DELHI vs DCIT, NEW DELHI
ITA 5056/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
COMMISSIONER OF INCOME TAX vs YENTOP MANICKAM EDIBLE OILS
TCA/891/2016ITAT Madras
Hon`ble Mr Justice T. S. SIVAGNANAM
Ijm Corporation Berhad vs Assitant Commissioner Of Income Tax
WP/13284/2016ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
Shyam Manohar Agrawal vs Commissioner Of Income Tax
ITA/76/2013ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
Shyam Manohar Agrawal vs Commissioner Of Income Tax, Bhopal
ITA/75/2013ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
Principal Commissioner Of Income Tax 1 vs Shri Shyam Manohar Agrawal
ITA/28/2016ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
Principal Commissioner Of Income Tax 1 vs Shri Shyam Manohar Agrawal
ITA/26/2016ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
Principal Commissioner Of Income Tax 1 vs Shri Shyam Manohar Agrawal
ITA/25/2016ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
COMMISSIONER OF INCOME TAX, JALANDHAR vs KEDAR NATH SINGHNIA
ITA/332/2007ITAT Punjab & Haryana
MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE AJAY KUMAR MITTAL
C I T vs DEEPINDER SINGH RANGER
ITA/593/2007ITAT Punjab & Haryana
VISHAL TOOLS INDUSTRIES vs COMMISSIONTER OF INCOME TAX JALANDHAR
ITA/136/2011ITAT Punjab & Haryana
M/S. UTKAL PLASTER PVT. LTD.,BHUBANESWAR vs ITO, WARD-1(3), BHUBANESWAR
ITA 249/CTK/2016[2008-09]Status: DisposedITAT CuttackAY 2008-09
M/S. SIDHI CARGO CARRIER,JAJPUR vs ACIT, CIRCLE-1(2), CUTTACK
ITA 211/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
