Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,155 total)

PR COMMISSIONER OF INCOME TAX - 11 vs SHRI DINESH KUMAR MATHUR

ITA/436/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

24/1/2017

DATTATRAY BAPU GHARAT,RAIGAD vs ITO WD (1), NEW PANVEL

ITA 5036/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
24/1/2017

JEEVAN MURJI PATEL,MUMBAI vs ITO 23(1)(3), MUMBAI

ITA 4/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
24/1/2017

ARUNKUMAR MUCHHALA,MUMBAI vs DCIT 10(2)(2), MUMBAI

ITA 1438/MUM/2015[1996-97]Status: DisposedITAT MumbaiAY 1996-97
24/1/2017

ITO (IT)2(1)(1), MUMBAI vs ANIL GILBER DSILVA, MUMBAI

ITA 1346/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
24/1/2017

NUCLEAR OFFSET PRINTERS P.LTD,MUMBAI vs ITO 7(1)(1), MUMBAI

ITA 7223/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
24/1/2017

DCIT 15(1), MUMBAI vs ALFA DEAL, MUMBAI

ITA 5365/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
24/1/2017

ACIT 17(2), MUMBAI vs MUDIT MADANLAL GUPTE, MUMBAI

ITA 5121/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
24/1/2017

TALENT INFOWAY LTD,MUMBAI vs DCIT CEN CIR 46, MUMBAI

ITA 7429/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
24/1/2017

TALENT INFOWAY LTD,MUMBAI vs ACIT CEN CIR 46, MUMBAI

ITA 7428/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
24/1/2017

TALENT INFOWAY LTD,MUMBAI vs ACIT CEN CIR 46, MUMBAI

ITA 7427/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
24/1/2017

SUDHIR S. MEHTA,MUMBAI vs ACIT CC 23, MUMBAI

ITA 6836/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
24/1/2017

ASHOK KUMAR DAMANI,MUMBAI vs DCIT 4(1), MUMBAI

ITA 6245/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
24/1/2017

LINFOX LOGISTICS (INDIA) P.LTD,MUMBAI vs ASST CIT 10(1), MUMBAI

ITA 5704/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
24/1/2017

DCIT 10(1), MUMBAI vs LINFOX LOGISTICS (I) P.LTD, MUMBAI

ITA 5643/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
24/1/2017

SUDHIR S. MEHTA,MUMBAI vs ACIT 23, MUMBAI

ITA 4978/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
24/1/2017

DCIT CIR 3(3), MUMBAI vs TULSIANI BUILDERS & TEXTILES P.LTD, MUMBAI

ITA 4315/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
24/1/2017

ITO 21(3)(1), MUMBAI vs ALISHER ISMAIL QURESHI, MUMBAI

ITA 141/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
24/1/2017

TALENT INFOWAY LTD,MUMBAI vs DCIT CC 46, MUMBAI

ITA 6389/MUM/2012[2010-11]Status: DisposedITAT MumbaiAY 2010-11
24/1/2017

TALENT INFOWAY LTD,MUMBAI vs DCIT CC 46, MUMBAI

ITA 6388/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
24/1/2017

TALENT INFOWAY LTD,MUMBAI vs DCIT CC 46, MUMBAI

ITA 6387/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
24/1/2017

TALENT INFOWAY LTD,MUMBAI vs DCIT CC 46, MUMBAI

ITA 6386/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
24/1/2017

TALENT INFOWAY LTD,MUMBAI vs DCIT CC 46, MUMBAI

ITA 6385/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
24/1/2017

TALENT INFOWAY LTD,MUMBAI vs DCIT CC 46, MUMBAI

ITA 6384/MUM/2012[2005--06]Status: DisposedITAT Mumbai
24/1/2017

SAJJANRAJ S. KAWAR,MUMBAI vs DCIT 14(1), MUMBAI

ITA 165/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
24/1/2017

ANIL KUMAR S. KAWAR,MUMBAI vs DCIT 14(1), MUMBAI

ITA 164/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
24/1/2017

M/S. NATIONAL INSTITUTE OF OPEN SCHOOLING,NOIDA vs ADIT (E), NEW DELHI

ITA 3672/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
24/1/2017

M/S. NATIONAL INSTITUTE OF OPEN SCHOOLING,NOIDA vs ADIT (E), NEW DELHI

ITA 3671/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
24/1/2017

M/S. NATIONAL INSTITUTE OF OPEN SCHOOLING,NOIDA vs ADIT (E), NEW DELHI

ITA 3670/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
24/1/2017

M/S. NATIONAL INSTITUTE OF OPEN SCHOOLING,NOIDA vs ADIT (E), NEW DELHI

ITA 3669/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
24/1/2017