Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
C I T JAIPUR vs ANURAG MISHRA
ITA/217/2009ITAT Rajasthan
C I T ALWAR vs VIJAY SOLVEX LTD
ITA/73/2005ITAT Rajasthan
M/S KALINDEE RAIL NIRMAN ENGIN vs THE COMMISSIONER OF INCOME TAX
ITA/128/2006ITAT Rajasthan
C I T vs RAJ RAJYA SAHAKARI KRY-VIK SAN
ITA/59/2006ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs NARENDRA KUMAR
ITA/193/2004ITAT Rajasthan
THE PR COMMISSIONER OF INCOME TAX -2 CHANDIGARH vs M/S QUARK MEDIA INDIA PVT LTD PH-VIII-B MOHALI
ITA/110/2016ITAT Punjab & Haryana
TAYAB KHAN,TALCHER vs ITO, WARD-2, DHENKANAL
ITA 370/CTK/2016[2009-10]Status: DisposedITAT CuttackAY 2009-10
IMRAN KHAN,TALCHER vs ITO, WARD-2, DHENKANAL
ITA 367/CTK/2016[2009-10]Status: DisposedITAT CuttackAY 2009-10
KHUSIDA BIBI,TALCHER vs ITO, WARD-2, DHENKANAL
ITA 364/CTK/2016[2009-10]Status: DisposedITAT CuttackAY 2009-10
SUJIT KUMAR BEHERA,BHUBANESWAR vs ITO, WARD-2(2), BHUBANESWAR
ITA 280/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
RAJ KUMAR GUNWANT,KEONJHAR vs ACIT, SAMBALPUR
ITA 314/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
SUSHIL KUMAR ROUT,ROURKELA vs ACIT, ROURKELA
ITA 253/CTK/2015[1998-99]Status: DisposedITAT CuttackAY 1998-99
M/S. NABADIGANT EDUCATIONAL TRUST,BHUBANESWAR vs ITO, WARD-2(1), BHUBANESWAR, BHUBANESWAR
ITA 1/CTK/2015[2007-08]Status: DisposedITAT CuttackAY 2007-08
RAMJI LAL ARYA KANYA CHHATRAWAS SAMITI,ALWAR vs ACIT, ALWAR
ITA 829/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
PAREEK SHREEVASTAVA & ASSOCIATES,KOTA vs ITO, KOTA
ITA 399/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
DCIT, JAIPUR vs OM METALS INFRA PROJECTS LTD., JAIPUR
ITA 301/JPR/2016[2009-10]Status: DisposedITAT JaipurAY 2009-10
DCIT, JAIPUR vs GURU PRAGYA INFRA (P) LTD., JAIPUR
ITA 417/JPR/2015[2009-10]Status: DisposedITAT JaipurAY 2009-10
K.R.RAJAN vs SMT. R. REMA DEVI
WP/47/2017ITAT Karnataka
B.V.NAGARATHNA
OM PRAKASH MANIYAR,KOLKATA vs PCIT-14, KOLKATA, KOLKATA
ITA 915/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ITO, WD-2(2), KOLKATA, KOLKATA vs M/S ACCLARIS BUSINESS SOLUTIONS PVT. LTD., KOLKATA
ITA 39/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
MR PARAMPITA VYAPAAR PVT. LTD.,KOLKATA vs PCIT, KOLKATA - 1, KOLKATA
ITA 336/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S ACCLARIS BUSINESS SOLUTIONS PVT. LTD.,KOLKATA vs ITO, WD-2(2), KOLKATA, KOLKATA
ITA 1397/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SANJAY KUMAR GUPTA,KOLKATA vs A.C.I.T.-CIRCLE-38, KOLKATA, KOLKATA
ITA 2744/KOL/2013[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SONY INDIA PVT LTD
ITA/14/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-2 vs ZTE CORPORATION
ITA/908/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-2 vs ZTE CORPORATION
ITA/905/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SONY INDIA PVT LTD
ITA/13/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-2 vs ZTE CORPORATION
ITA/909/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-2 vs ZTE CORPORATION
ITA/907/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-2 vs ZTE CORPORATION
ITA/906/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
