Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
SMT. KUSUM GOSWAMI,RISHIKESH vs ITO, RISHIKESH
ITA 3805/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
SURENDER KUMAR YADAV,MAHENDERGARH vs ITO, NARNAUL
ITA 3274/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs NEELKANTH FINBUILD LTD., NEW DELHI
ITA 178/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO (EXEMPTIONS), DEHRADUN vs M/S. RIVERDALE EDUCATIONAL & ASSOCIATED SERVICE SOCIETY, DEHRADUN
ITA 1414/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
CONVENTIONAL FASTNERS,HARIDWAR vs ITO, HARIDWAR
ITA 6685/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO(E), NEW DELHI vs SOCIETY FOR AUTOMOTIVE FITNESS & ENVIRONMENT, NEW DELHI
ITA 6557/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs SH. MAHESH KUMAR SHARMA, NEW DELHI
ITA 5768/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. ASHOK GOEL,NEW DELHI vs ITO, GHAZIABAD
ITA 3221/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. KULJIT SINGH ARORA (HUF),NEW DELHI vs ITO, NEW DELHI
ITA 2843/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
PREM PRAKASH GARG,DELHI vs DCIT, NEW DELHI
ITA 2594/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
SH. ROOP SINGH,FARIDABAD vs ITO, FARIDABAD
ITA 2452/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
PROBIR CHANDRA SEN,NOIDA vs ACIT, NEW DELHI
ITA 2353/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. VALLEY IRON & STEEL CO. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5148/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. VALLEY IRON & STEEL CO. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5147/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. VALLEY IRON & STEEL CO. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5146/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. VALLEY IRON & STEEL CO. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5143/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. VALLEY IRON & STEEL CO. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5142/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, MUZAFFARNAGAR vs M/S. FATEH CHAND CHARITABLE TRUST, MUZAFFARNAGAR
ITA 4926/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. NOKIA INDIA PVT. LTD., GURGAON
ITA 2052/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
DR. ASHOK MOHAN DWARKADAS-LEGAL HEIR OF (LATE) DR. NIRMALA DWARKADAS,NEW DELHI vs ITO, NEW DELHI
ITA 997/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, BULANDSHAHR vs M/S RAMA DAIRY PRODUCTS LTD, BULANDSHAHR
ITA 4509/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S RAMA DAIRY PRODUCTS LTD.,BULANDSHAHR vs DCIT, BULANDSHAHR
ITA 4492/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
MS. MEEZAN REALTORS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/2339/2017ITAT Kerala
THE TRIBUNE TRUST CHANDIGARH vs COMMISSIONER OF INCOME TAX CHANDIGARH AND ANR
CWP/2902/2015ITAT Punjab & Haryana
The Commissioner Of Income Tax Bhopal vs M/S Shree Vignesh Warehouse And Distrubutors Pvt. Ltd.
ITA/40/2015ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
The Commissioner Of Income Tax Bhopal vs M/S. Shree Vignesh Warehouse And Distributors Pvt. Ltd
ITA/39/2015ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
The Commissioner Of Income Tax Bhopal vs M/S Shree Vignesh Warehouse And Distributors Pvt. Ltd.
ITA/26/2015ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
The Commissioner Of Income Tax vs M/S Shree Vignesh Warehouse And Distributors Pvt. Ltd.
ITA/21/2015ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
The Commissioner Of Income Tax vs M/S Shree Vignesh Warehouse And Distributors Pvt. Ltd.
ITA/16/2015ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
The Commissioner Of Income Tax Bhopal vs M/S Shree Vignesh Warehouse And Distributors Pv.T Ltd.
ITA/15/2015ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
