Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
THE BHARAT LINE LTD,MUMBAI vs DCIT 2(1), MUMBAI
ITA 7926/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
THE BHARAT LINE LTD,MUMBAI vs DCIT 2(1), MUMBAI
ITA 7925/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
THE BHARAT LINE LTD,MUMBAI vs DCIT 2(1), MUMBAI
ITA 7924/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ARISTO PHARMACEUTICALS P. LTD,MUMBAI vs DCIT 2(1), MUMBAI
ITA 7899/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ESTATE OF LATE SHRI N.,J PATEL,MUMBAI vs ITO 12(3)(4), MUMBAI
ITA 3563/MUM/2011[1994-95]Status: DisposedITAT MumbaiAY 1994-95
THE BHARAT LINE LTD,MUMBAI vs ACIT (OSD) 2(1, MUMBAI
ITA 1515/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
THE BHARAT LINE LTD,MUMBAI vs ACIT 2(1), MUMBAI
ITA 6384/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CIR 7(1) vs M/S NOVARTIS INDIA LTD,
ITA 5258/MUM/2003[1997 - 98]Status: DisposedITAT Mumbai
FOODWORLD SUPERMARKETS PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 413/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
THE MERCHANGS SOUDHARDA SAHAKARA BANK NIYAMITHA,CHITRADURGA vs ITO, CHITRADURGA
ITA 320/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SMT. P.HAMSAVENI,BANGALORE vs ITO, WARD-4(2)(3), BANGALORE
ITA 1801/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
SHRI. SRINIVASARAO PRABHAKAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1327/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT, BANGALORE vs M/S TESCO HINDUSTAN SERVICE CENTRE PVT. LTD., BANGALORE
ITA 191/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
INDIA INNOVATION RESEARCH CENTER,BANGALORE vs CIT, BANGALORE
ITA 1406/BANG/2015[2012-13]Status: DisposedITAT BangaloreAY 2012-13
VENKATESH SHARMA,RAICHUR vs EARLIER ITO WARD - 1, RAICHUR
ITA 1057/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DCIT, BANGALORE vs M/S M.N. DASTUR & COMPANY PRIVATE LIMITED, BANGALORE
ITA 300/BANG/2014[2000-01]Status: DisposedITAT BangaloreAY 2000-01
M/S KHT AGENCIES PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1432/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
MOLEX INDIA TOOLING PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 770/BANG/2012[2005-06]Status: DisposedITAT BangaloreAY 2005-06
ACIT, DAVANGERE vs M/S CHITRADURGA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED, CHITRADURGA
ITA 262/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ACIT, MANGALORE vs MRS. SHAHANAZ MOHIUDDIN, MANGALORE
ITA 1118/BANG/2012[2007-08]Status: DisposedITAT BangaloreAY 2007-08
MRS. SHAHANAZ MOHIUDDIN,MANGALORE vs ACIT, MANGALORE
ITA 1088/BANG/2012[2007-08]Status: DisposedITAT BangaloreAY 2007-08
MR. A. MOHIUDDIN,MANGALORE vs ACIT, MANGALORE
ITA 167/BANG/2011[2008-09]Status: DisposedITAT BangaloreAY 2008-09
MR. A. MOHIUDDIN,MANGALORE vs ACIT, MANGALORE
ITA 166/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
MR. A. MOHIUDDIN,MANGALORE vs ACIT, MANGALORE
ITA 165/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
MR. A. MOHIUDDIN,MANGALORE vs ACIT, MANGALORE
ITA 164/BANG/2011[2004-05]Status: DisposedITAT BangaloreAY 2004-05
MR. A. MOHIUDDIN,MANGALORE vs ACIT, MANGALORE
ITA 163/BANG/2011[2003-04]Status: DisposedITAT BangaloreAY 2003-04
SAFRAN ENGINEERING SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1169/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DCIT, BANGALORE vs M/S SHARP SOFTWARE DEVELOPMENT (INDIA) PVT. LTD., BANGALORE
ITA 1109/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
MR. A. MOHIUDDIN,MANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, MANGALORE
ITA 1223/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
M/S. N.N. UNITED PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4004/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
