Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
MODI COLLECTION,ANGUL vs ITO, ANGUL WARD, ANGUL
ITA 436/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
NEEL KANTH GUM & CHEMICALS,JAIPUR vs ACIT, JHUNJHUNU
ITA 285/JPR/2016[2006-07]Status: DisposedITAT JaipurAY 2006-07
ACIT, JAIPUR vs M/S. GANGAUR EXPORT PVT. LTD., JAIPUR
ITA 1034/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
RAJ SINGH SHEKHAWAT,JAIPUR vs ITO, JAIPUR
ITA 1024/JPR/2016[2008-09]Status: DisposedITAT JaipurAY 2008-09
ACIT, KOTA vs MANGALAM CEMENT LTD., KOTA
ITA 82/JPR/2014[2008-09]Status: DisposedITAT JaipurAY 2008-09
SHYAM AGARWAL,JAIPUR vs DCIT, JAIPUR
ITA 556/JPR/2014[2009-10]Status: DisposedITAT JaipurAY 2009-10
MOHD. CONST. CO.,KOTA vs ADDL. CIT, KOTA
ITA 649/JPR/2013[2006-07]Status: DisposedITAT JaipurAY 2006-07
GVK JAIPUR EXPRESSWAY P LTD.,JAIPUR vs ACIT, JAIPUR
ITA 140/JPR/2013[2007-08]Status: DisposedITAT JaipurAY 2007-08
DCIT, JAIPUR vs M/S MODERN INSULATORS LTD., JAIPUR
ITA 784/JPR/2011[2008-09]Status: DisposedITAT JaipurAY 2008-09
SUDHAKAR RAI S vs STATE OF KARNATAKA
WP/29755/2016ITAT Karnataka
A.S.BOPANNA
SHRI PRABHAT KUMAR SINGHAL,MUZAFFARNAGAR vs PR.CIT, MUZAFFARNAGAR
ITA 2382/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S SMC POWER GENERATION LTD.,NEW DELHI vs PR. CIT, NEW DELHI
ITA 2161/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SH. MUKESH JAIN, NEW DELHI
ITA 675/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, FARIDABAD vs SH. VINOD JAIN, SONEPAT
ITA 403/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DDIT, NEW DELHI vs JAMNALAL BAJAJ FOUNDATION, NEW DELHI
ITA 1978/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
HEMRAJ CHOUDHARI,CHENNAI vs ACIT, CHENNAI
ITA 1311/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
The Prl. Commissioner of Income-Tax vs M/S Sri Bharathi Warehousing Corporation
ITTA/667/2016ITAT Telangana
U.DURGA PRASAD RAO,SANJAY KUMAR
PR. COMMISSIONER OF INCOME TAX (CENTRAL) -1 NEW DELHI vs JAIPURIA INFRASTRUCTURE P. LTD
ITA/797/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX (CENTRAL) -1 vs JAIPURIA INFRASTRUCTURE P. LTD
ITA/775/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX-III vs SOJITZ INDIA PVT. LTD.
ITA/949/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PR. COMMISSIONER OF INCOME TAX-4 vs HERO CORPORATES SERVICES LTD.
ITA/952/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX- VI vs TURNER INTERNATIONAL INDIA PVT. LTD.
ITA/950/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX-6 vs MODIPON LIMITED..
ITA/543/2015ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SRI.MURUGESH R NIRANI
ITA/100151/2015ITAT Karnataka
SREENIVAS HARISH KUMAR,VINEET KOTHARI
THE COMMISSIONER OF INCOME TAX vs THE RADDI SAHAKARA BANK NIYAMITHA
ITA/100026/2014ITAT Karnataka
SREENIVAS HARISH KUMAR,VINEET KOTHARI
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs MR. ABDUL ZAHID
ITA/100138/2015ITAT Karnataka
SREENIVAS HARISH KUMAR,VINEET KOTHARI
PAMILA D. MEHTA,MUMBAI vs DCIT OSD-II CEN RG 7, MUMBAI
ITA 981/MUM/2016[1997-98]Status: DisposedITAT MumbaiAY 1997-98
RAJASHRI D. MEHTA,MUMBAI vs DCIT OSD-II CEN RG 7, MUMBAI
ITA 980/MUM/2016[1997-98]Status: DisposedITAT MumbaiAY 1997-98
RUPESH CHIMANLAL SAVLA,MUMBAI vs ITO WD 3(3), KALYAN
ITA 6179/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THOMAS COOK (INDIA) LTD,MUMBAI vs DCIT 1(3)(2), MUMBAI
ITA 383/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
