Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,351 total)

M/S. AVICHAL BUILDCON PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 3039/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
31/1/2017

M/S. AVICHAL BUILDCON PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 3038/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
31/1/2017

M/S. AVICHAL BUILDCON PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 3037/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
31/1/2017

M/S. AVICHAL BUILDCON PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 3036/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
31/1/2017

DCIT, NEW DELHI vs M/S. HCL TECHNOLOGIES (MUMBAI) LTD., NEW DELHI

ITA 2910/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
31/1/2017

DCIT, NEW DELHI vs M/S. CONTROL & SWITCHGEAR CONTRACTORS LTD., NEW DELHI

ITA 6507/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
31/1/2017

M/S. VEDIC HOTELS LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 4737/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
31/1/2017

M/S. VEDIC HOTELS LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 4736/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
31/1/2017

ITO, NEW DELHI vs MRS. EKTA SONI, NEW DELHI

ITA 3635/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
31/1/2017

ACIT, NEW DELHI vs MR. JASJIT SINGH, NEW DELHI

ITA 1706/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
31/1/2017

PR. COMMISSIONER OF INCOME TAX-2 CHANDIGARH vs SURINDER KUMAR SINGAL

ITA/406/2016ITAT Punjab & Haryana

MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY

30/1/2017

PR. COMMISSIONER OF INCOME TAX PATIALA vs STATE BANK OF PATIALA THE MALL PATIALA

ITA/277/2016ITAT Punjab & Haryana

MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN

30/1/2017

COMMISSIONER OF INCOME TAX--7 vs RAJASTHAN PETRO SYNTHETICS LTD.

ITA/956/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

30/1/2017

COMMISSIONER OF INCOME TAX-V vs M/S RPS INFRASTRUCTURE LTD.

ITA/955/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

30/1/2017

COMMISSIONER OF INCOME TAX -V vs RPS INFRASTRUCTURE LTD.

ITA/954/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

30/1/2017

COMMISSIONER OF INCOME TAX-V vs M/S RPS INFRASTRUCTURE LTD.

ITA/953/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

30/1/2017

COMMISSIONER OF INCOME TAX- VI. vs TURNER INTERNATIONAL INDIA PVT. LTD.

ITA/951/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

30/1/2017

THE PR. COMMISSIONER OF INCOME TAX PATIALA vs STATE BANK OF PATIALA THE MALL PATIALA

ITA/244/2016ITAT Punjab & Haryana

MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN

30/1/2017

THE COMMISSIONER OF INCOME TAX vs SHRI NAND KISHOR

ITA/66/2008ITAT Rajasthan
30/1/2017

C I T vs M/S RAJASHTHAN TOURS PVT LTD

ITA/121/2008ITAT Rajasthan
30/1/2017

C T O JAIPUR vs ASHOK KR MAHESHWARI

ITA/400/2008ITAT Rajasthan
30/1/2017

C I T ALWAR vs M/S ALKHANDA ENTERPRISES

ITA/545/2008ITAT Rajasthan
30/1/2017

C I T KOTA vs HARBANS LAL SETHI and ORS

ITA/140/2008ITAT Rajasthan
30/1/2017

C I T JAIPUR vs M/S KANCHWALA GEMS

ITA/225/2008ITAT Rajasthan
30/1/2017

C I T AJMER vs M/S SITARAM GOYAL

ITA/425/2008ITAT Rajasthan
30/1/2017

CIT KOTA vs K.U.M.S. SAWAI MADHOPUR

ITA/778/2008ITAT Rajasthan
30/1/2017

C I T vs M/S KAPIL ROLLER FLOUR MILLS LTD.

ITA/343/2007ITAT Punjab & Haryana
30/1/2017

HRY. ST. COOP. HOUSING FED. LTD. vs C I T AND ORS.

ITA/285/2008ITAT Punjab & Haryana
30/1/2017

M/S GOPAL INDUSTRIES PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITA/24/2011ITAT Punjab & Haryana
30/1/2017

SHREEGOPAL MUNDHRA,ANGUL vs ITO, ANGUL WARD, ANGUL

ITA 437/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
30/1/2017