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M/S. VEDIC HOTELS LTD.,NEW DELHI vs ITO, NEW DELHI | BharatTax

Home/M/S. VEDIC HOTELS LTD.,NEW DELHI vs. ITO, NEW DELHI

M/S. VEDIC HOTELS LTD.,NEW DELHI vs. ITO, NEW DELHI

ITA 4736/DEL/2013Status: DisposedITAT Delhi31 January 2017AY 2003-04

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