Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
ASST CIT 25(2), MUMBAI vs MAHESH K SHAH, MUMBAI
ITA 5194/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GLOBAL INDIA HOSPITALITY SERVICES P. LTD,MUMBAI vs ASST CIT 8(1), MUMBAI
ITA 4344/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RINKU SHAH,MUMBAI vs ITO 15(1)(4), MUMBAI
ITA 4311/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SURESHKUMAR K. DHAMIJA,THANE vs ITO WD 3(3), THANE
ITA 4221/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DIALOGIC NETWORKS (INDIA) P. LTD,PUNE vs DCIT CIR 3(3), MUMBAI
ITA 1324/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DILIP KUMAR SARAWGI,MUMBAI vs ITO WARD 14(1)(2), MUMBAI
ITA 1250/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 11(1), MUMBAI vs SAGAR FILMS P.LTD, MUMBAI
ITA 7678/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SAHAKAR DEVELOPERS,MUMBAI vs CIT 25, MUMBAI
ITA 7529/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT 3(1), MUMBAI vs BAJAJ AUTO HOLDING P..LTD, PUNE
ITA 556/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
PRAVIN PHARMA,MUMBAI vs ITO 23(3)(1), MUMBAI
ITA 338/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
JM FINANCIAL CONSULTANTS P. LTD ( NOW KNOWN AS JM FINANCIAL INSTITUTIONAL SECURITIES P. LTD),MUMBAI vs DCIT 3(2), MUMBAI
ITA 1600/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NEXUS BUILDERS & DEVELOPERS P. LTD,MUMBAI vs ACIT (OSD) 2(2), MUMBAI
ITA 1484/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NEETA G. KARIA,MUMBAI vs ITO 23(3)(1), MUMBAI
ITA 6361/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT 25(2), MUMBAI vs SAHAKAR DEVELOPERS, MUMBAI
ITA 6235/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
A.C.I.T.16(3), MUMBAI vs SANGHVI & SONS, MUMBAI
ITA 4484/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT RG. 3(1), MUMBAI vs M/S. I.C.I.C.I. LTD., MUMBAI
ITA 4826/MUM/2004[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
ICICI BANK LTD. vs DCIT RANGE 3(1),
ITA 4657/MUM/2004[2000-01]Status: DisposedITAT MumbaiAY 2000-01
M/S NARUS NETWORKS P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1631/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SKF TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1563/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ITO, PANIPAT vs SH. KARUN KUMAR, PANIPAT
ITA 5882/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. ASSISI CONVENT SCHOOL,NOIDA vs ITO (EXEMPTIONS), GHAZIABAD
ITA 5770/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
KULDIP SINGH,DELHI vs ITO, NEW DELHI
ITA 5682/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
MANISH BAXI,GURGAON vs ITO, GURGAON
ITA 4088/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
K.C. KHANNA & CO., CAS,NEW DELHI vs ACIT, NEW DELHI
ITA 3020/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
MANMEET SINGH,DELHI vs ITO, NEW DELHI
ITA 2165/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. VIKRAMADITYA EDUCATION SOCIETY,ROHTAK vs ITO (EXEMPTIONS), ROHTAK
ITA 1443/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. MANMEET SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 964/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHRI MANMEET SINGH,DELHI vs ITO, NEW DELHI
ITA 694/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DDIT, DEHRADUN vs M/S. CGG VERITAS SERVICES SA, DEHRADUN
ITA 6142/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. DHARAMSHILA CANCER FOUNDATION AND RESEARCH CENTRE, DELHI
ITA 505/DEL/2014[2010-11 (F.Y.- 2009-10)]Status: DisposedITAT Delhi
