Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
SUJATA SAHU,GAJAPATI vs ITO, WARD-2, BERHAMPUR
ITA 153/CTK/2016[2008-09]Status: DisposedITAT CuttackAY 2008-09
SHREE GANESH TRANSPORT,DHENKANAL vs ITO, DHENKANAL
ITA 367/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
AJMER SAHKARI UPBHOKTA WHOLESALE BHANDAR LTD.,AJMER vs ITO, AJMER
ITA 989/JPR/2016[2009-10]Status: DisposedITAT JaipurAY 2009-10
I.T.O.,WARD-30(3), KOLKATA, KOLKATA vs SUPRIYA GUPTA, KOLKATA
ITA 1908/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
ITO, WARD-40, KOLKATA, KOLKATA vs M/S DEY'S PUBLISHING, KOLKATA
ITA 1897/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
COMMISSIONER OF INCOME TAX- XI vs SHRI YUDHISHTHIRA KAPOOR
ITA/64/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
DCIT 3(2), MUMBAI vs M. VISVESWARAYA INDUSTRIAL RESEARCH & DEVELOPMENT CENTRE, MUMBAI
ITA 4145/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
SURENDRA BOHRA,MUMBAI vs ITO WD 17(3)(4), MUMBAI
ITA 4135/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHUJAT DILAWAR SAYED,MUMBAI vs ITO 21(3)(2), MUMBAI
ITA 7522/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT CIR 6(1), MUMBAI vs BALKRISHNA INDUSTRIES LTD, MUMBAI
ITA 7478/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BIRLA SUN LIFE ASSET MANAGEMENT CO LTD,MUMBAI vs JCIT 8(1), MUMBAI
ITA 5456/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 10(2), MUMBAI vs NUTRINE CONFECTIONERY CO.LTD, MUMBAI
ITA 5316/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 2(2)(4), MUMBAI vs MOBIAPPS INDIA P.LTD, MUMBAI
ITA 5211/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MAHARASHTRA STEELS ROLLING MILLS P.LTD,MUMBAI vs DC CC 35, MUMBAI
ITA 3325/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
M. PALLONJI & CO. P.LTD,MUMBAI vs JT, CIT RG 2(2), MUMBAI
ITA 1594/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT 22(3), NAVI MUMBAI vs MILIND V DESHMUKH, NAVI MUMBAI
ITA 3530/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT, BANGALORE vs SHRI. V. SANTHOSH, BANGALORE
ITA 128/BANG/2016[2007 - 08]Status: DisposedITAT Bangalore
M/S DCIT, NEW DELHI vs M/S. PLANMAN HR PVT. LTD., NEW DELHI
ITA 5028/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
SHRI ZAHID HASSAN,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 3873/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
TARA ART PRINTER PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2688/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
EXL SERVICE SEZ BPO PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1351/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
MISS HIMSHIKA,FARIDABAD vs ITO, FARIDABAD
ITA 2408/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
MISS MAMTA SINGH,FARIDABAD vs ITO, FARIDABAD
ITA 2407/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. DEEPAK PAHWA,NEW DELHI vs ACIT, NEW DELHI
ITA 528/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs SMT. MINU BAKSHI, NEW DELHI
ITA 2724/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs M/S. NOSLAR INTERNATIONAL LTD., NEW DELHI
ITA 251/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ADIT, DEHRADUN vs M/S. CLOUGH ENGINEERING LTD., MUMBAI
ITA 172/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. CAPARO ENGINEERING INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1248/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S AURAM JEWELLERY EXPORTS (P) LTD.,GHAZIABAD vs ACIT, NOIDA
ITA 1654/DEL/2011[1997-98]Status: DisposedITAT DelhiAY 1997-98
M/S AURAM JEWELLERY EXPORTS (P) LTD.,GHAZIABAD vs ACIT, NOIDA
ITA 1653/DEL/2011[1996-97]Status: DisposedITAT DelhiAY 1996-97