Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
M/S G.E MOTORS INDIA (P) LTD ( NOW KNOWN AS MARATHON ELECTRIC INDIA PRIVATE LIMITED) vs THE DY. COMMISSIONER OF INCOME TAX
CWP/1064/2017ITAT Punjab & Haryana
RAJASTHAN HOUSING BOARD,JAIPUR vs ACIT, JAIPUR
ITA 862/JPR/2014[2005-06]Status: DisposedITAT JaipurAY 2005-06
KAUSAR ALI,HOWRAH vs ITO, WD-46(2), KOLKATA, KOLKATA
ITA 765/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
M/S. BIHARIJI COMMERCIALS LTD.,KOLKATA vs I.T.O. WARD 5(3), KOLKATA, KOLKATA
ITA 2055/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
GUNJAN BHIWANIWALA,KOLKATA vs ITO, WD-43(4), KOLKATA, KOLKATA
ITA 1073/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
SRI LALIT KUMAR RUPCHANDANI,KOLKATA vs ITO, WD-33(3), KOLKATA, KOLKATA
ITA 673/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
MANOJ SINGH,KOLKATA vs DCIT, CIR-51, KOLKATA, KOLKATA
ITA 455/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
AMAR KUMAR SAHA,KOLKATA vs ITO, WD-30(1), KOLKATA, KOLKATA
ITA 577/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
SCARLET IMPEX,KOLKATA vs A.C.I.T, CIRCLE-37, KOLKATA., KOLKATA
ITA 2508/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
BHARAT J GUPTA,MUMBAI vs ITO 25(3)(1), MUMBAI
ITA 3422/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
AMIT BABULAL HARSORA,MUMBAI vs ITO 20(1)(1), MUMBAI
ITA 3288/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUNRISE ENTERPRISES,MUMBAI vs ITO 32(3)(4), MUMBAI
ITA 3166/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NAGESH VITTHAL SALGAONKAR,MUMBAI vs DY. COMMISSIONER OF INCOME TAX-24(3), MUMBAI
ITA 3079/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
HARESH R. KRIPLANI,MUMBAI vs ACIT CIR 4(3), MUMBAI
ITA 2884/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GANESHLAL H. SHAH,THANE vs ITO 1(4) THANE, THANE
ITA 2275/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GANESHLAL H. SHAH,THANE vs ITO 1(4) THANE, THANE
ITA 2274/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JASMIT SINGH TIBB,MUMBAI vs ITO 20(1)(3), MUMBAI
ITA 2225/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
UNI DERITEND LTD.,MUMBAI vs DCIT 1(3)(2), MUMBAI
ITA 2215/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO (E)1(3), MUMBAI vs F.E. DINSHAW CHARITIES, MUMBAI
ITA 4332/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
F.E. DINSHAW CHARITIES,MUMBAI vs DDIT I(2), MUMBAI
ITA 4221/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
BRUNO JOHN CABRAL,MUMBAI vs ITO 21(1)(4), MUMBAI
ITA 319/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
WEST PIONEER PROPERTIES (INDIA) P.LTD,MUMBAI vs DCIT CIR 5(3)(1), MUMBAI
ITA 3105/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 4(2)(1), MUMBAI vs SUBHKAM SECURITIES P.LTD, MUMBAI
ITA 3089/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CC 3(4) CEN RG 3, MUMBAI vs WELSPUN SYNTEX LTD, MUMBAI
ITA 2145/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CC 3(4), MUMBAI vs WELSPUN SYNTEX LTD, MUMBAI
ITA 2144/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 8(3)(2), MUMBAI vs VINAMRA UNIVERSAL TRADERS P.LTD, MUMBAI
ITA 2018/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RUGBY PHARMA P.LTD,MUMBAI vs DCIT 1(3), MUMBAI
ITA 1717/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TECHNOCRATS SECURITY SYSTEMS P.LTD,MUMBAI vs DCIT 9(3), MUMBAI
ITA 1443/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
INDIA ADVANTAGE SECURITES P.LTD,MUMBAI vs DCIT RG 4(1), MUMBAI
ITA 1424/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VISHAWASHKATI CONSTRUCTION CO.,MUMBAI vs ACIT 16(3), MUMBAI
ITA 1329/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11