Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
VISHAWASHKATI CONSTRUCTION CO.,MUMBAI vs ACIT 16(3), MUMBAI
ITA 1328/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 19(3), MUMBAI vs VISHWASHAKTI CONSTRUCTION, MUMBAI
ITA 1165/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 19(3), MUMBAI vs VISHWASHAKTI CONSTRUCTION, MUMBAI
ITA 1164/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CHINA SHIPPING CONTAINER LINES ( HONG KONG) CO. LTD,MUMBAI vs DDIT (IT) RG 1(2), MUMBAI
ITA 7653/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DEEGEE SOFTWARE P.LTD,MUMBAI vs DCIT 5(1), MUMBAI
ITA 7553/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
INDIAN ALUMINIUM CO. LTD,MUMBAI vs ACIT 6(3), MUMBAI
ITA 7496/MUM/2014[2000-01]Status: DisposedITAT MumbaiAY 2000-01
ITO 28(2)(4), NAVI MUMBAI vs PANDIT DASRATH JADHAV, NAVI MUMBAI
ITA 7350/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT (OSD) 2(3), MUMBAI vs SEA PRINCESS HOTELS & PROPERTIES P.TLD, MUMBAI
ITA 6890/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHIVCHARAN J AGRAWAL,MUMBAI vs ITO WD 11(3)(3), MUMBAI
ITA 6881/MUM/2014[1990-91]Status: DisposedITAT MumbaiAY 1990-91
CREDIT GURANTEE FUND TRUST,MUMBAI vs ITO (E) 1(1), MUMBAI
ITA 6282/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 16(3), MUMBAI vs ALLIED GEMS CORPORATION (BOMBAY), MUMBAI
ITA 2502/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT LTU, MUMBAI vs STERLITE TECHNOLOGIES LTD, MUMBAI
ITA 2139/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TUKARAM MAHADEV BHOR,NAVI MUMBAI vs ACIT 10(3), MUMBAI
ITA 1872/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHARDA TUKARAM BHOR,NAVI MUMBAI vs ACIT 10(3), MUMBAI
ITA 1871/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHAHID KAPOOR,MUMBAI vs ACIT CIR (11)(1), MUMBAI
ITA 6262/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SMITA CONDUCTORS LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 158/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CIR 4(2), MUMBAI vs NETWORTH STOCK BROKING LTD, MUMBAI
ITA 6809/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 8(2)(4), MUMBAI vs OM SIDDI VINAYAK CREATIONS P.LTD, MUMBAI
ITA 55/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 29, MUMBAI vs YASH RAJ FILMS P. LTD, MUMBAI
ITA 3345/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
YASH RAJ FILMS PVT. LTD.,MUMBAI vs A.C.I.T. CENTRAL CIRCLE 29, MUMBAI
ITA 2597/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
YOGRENDRAKUMAR J SHAH,MUMBAI vs ITO 26(2)(1), MUMBAI
ITA 244/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
OM SIDDIVINAYAK CREATIONS P. LTD, MUMBAI vs ITO 8(2)-4, MUMBAI
ITA 8819/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
M/S. ORION TRAVELS PVT.LTD.,MUMBAI vs ACIT, CC 31, MUMBAI
ITA 939/MUM/2009[1991-1992]Status: DisposedITAT MumbaiAY 1991-1992
ITO, GULBARGA vs M/S N K MINERALS, GULBARGA
ITA 555/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
CHENNAKESHAVA MURTHY,BANGALORE vs ITO, BANGALORE
ITA 1234/BANG/2016[2006-07]Status: DisposedITAT BangaloreAY 2006-07
C. JAGANNATH HUF,BANGALORE vs ITO, BANGALORE
ITA 1231/BANG/2016[2006-07]Status: DisposedITAT BangaloreAY 2006-07
DCIT, BANGALORE vs M/S ITI EMPLOYEES UNION CO-OP CREDIT SOCIETY, BANGALORE
ITA 1169/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
V SULAKSHNA,BANGALORE vs DCIT, BANGALORE
ITA 1138/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
V SULAKSHNA,BANGALORE vs DCIT, BANGALORE
ITA 1137/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
V SULAKSHNA,BANGALORE vs DCIT, BANGALORE
ITA 1136/BANG/2016[2006-07]Status: DisposedITAT BangaloreAY 2006-07
