Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,155 total)

V SULAKSHNA,BANGALORE vs DCIT, BANGALORE

ITA 1135/BANG/2016[2005-06]Status: DisposedITAT BangaloreAY 2005-06
20/1/2017

V SULAKSHNA,BANGALORE vs DCIT, BANGALORE

ITA 1134/BANG/2016[2004-05]Status: DisposedITAT BangaloreAY 2004-05
20/1/2017

V SULAKSHNA,BANGALORE vs DCIT, BANGALORE

ITA 1133/BANG/2016[2003-04]Status: DisposedITAT BangaloreAY 2003-04
20/1/2017

A. MUNIRATNAMMA,BANGALORE vs DCIT, BANGALORE

ITA 1132/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
20/1/2017

A. MUNIRATNAMMA,BANGALORE vs DCIT, BANGALORE

ITA 1131/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
20/1/2017

A. MUNIRATNAMMA,BANGALORE vs DCIT, BANGALORE

ITA 1130/BANG/2016[2006-07]Status: DisposedITAT BangaloreAY 2006-07
20/1/2017

SMT. MANGALA,BANGALORE vs DCIT, BANGALORE

ITA 1129/BANG/2016[2005-06]Status: DisposedITAT BangaloreAY 2005-06
20/1/2017

SMT. MANGALA,BANGALORE vs DCIT, BANGALORE

ITA 1128/BANG/2016[2004-05]Status: DisposedITAT BangaloreAY 2004-05
20/1/2017

SMT. MANGALA,BANGALORE vs DCIT, BANGALORE

ITA 1127/BANG/2016[2003-04]Status: DisposedITAT BangaloreAY 2003-04
20/1/2017

SMT. MANGALA,BANGALORE vs DCIT, BANGALORE

ITA 1126/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
20/1/2017

SMT. MANGALA,BANGALORE vs DCIT, BANGALORE

ITA 1125/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
20/1/2017

SMT. MANGALA,BANGALORE vs DCIT, BANGALORE

ITA 1124/BANG/2016[2006-07]Status: DisposedITAT BangaloreAY 2006-07
20/1/2017

SMT. MANGALA,BANGALORE vs DCIT, BANGALORE

ITA 1123/BANG/2016[2005-06]Status: DisposedITAT BangaloreAY 2005-06
20/1/2017

SMT. MANGALA,BANGALORE vs DCIT, BANGALORE

ITA 1122/BANG/2016[2004-05]Status: DisposedITAT BangaloreAY 2004-05
20/1/2017

SMT. MANGALA,BANGALORE vs DCIT, BANGALORE

ITA 1121/BANG/2016[2003-04]Status: DisposedITAT BangaloreAY 2003-04
20/1/2017

G. VENUGOPAL,BANGALORE vs DCIT, BANGALORE

ITA 1120/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
20/1/2017

G. VENUGOPAL,BANGALORE vs DCIT, BANGALORE

ITA 1119/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
20/1/2017

G. VENUGOPAL,BANGALORE vs DCIT, BANGALORE

ITA 1118/BANG/2016[2006-07]Status: DisposedITAT BangaloreAY 2006-07
20/1/2017

G. VENUGOPAL,BANGALORE vs DCIT, BANGALORE

ITA 1117/BANG/2016[2005-06]Status: DisposedITAT BangaloreAY 2005-06
20/1/2017

G. VENUGOPAL,BANGALORE vs DCIT, BANGALORE

ITA 1116/BANG/2016[2004-05]Status: DisposedITAT BangaloreAY 2004-05
20/1/2017

G. VENUGOPAL,BANGALORE vs DCIT, BANGALORE

ITA 1115/BANG/2016[2003-04]Status: DisposedITAT BangaloreAY 2003-04
20/1/2017

SMT. MANJARI vs ITO,

ITA 101/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
20/1/2017

M/S DCM SHRIIRAM AQUA FOODS LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5223/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
20/1/2017

M/S BALANCE CLOTHING PRIVATE LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 4830/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
20/1/2017

ASHOK KUMAR GUPTA,UTTAR PRADESH vs ITO, SAHARANPUR

ITA 4746/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
20/1/2017

M/S. K. B. AGGARWAL, HUF,DELHI vs ITO, NEW DELHI

ITA 4206/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
20/1/2017

MANISH MITTAL,DELHI vs ITO, NEW DELHI

ITA 3691/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
20/1/2017

M/S KESAR BIOTECH PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 3608/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
20/1/2017

M/S. MAKE THE FUTURE OF COUNTRY EDUCATIONAL SOCIETY,ROHTAK vs ITO (E), ROHTAK

ITA 3401/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
20/1/2017

DCIT, GURGAON vs M/S OK INDIA LTD., MEWAT

ITA 3266/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
20/1/2017