Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
SHRI RAJIV JAIN,DELHI vs ACIT, NEW DELHI
ITA 2908/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT JYOTI AGARWAL,GHAZIABAD vs ITO, GHAZIABAD
ITA 2894/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
HILLTOP MARKETING (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2879/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. UNIVERSAL DISTRIBUTORS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 2837/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
MR. SAURABH DADU,NOIDA vs ITO, NEW DELHI
ITA 5572/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. NARESH KUMAR,NEW DELHI vs ITO, GHAZIABAD
ITA 3998/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. RAI BAHADUR NARAIN SINGH SUGAR MILLS LTD., NEW DELHI
ITA 2980/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. C.L. AGGARWAL YARN INDUSTRIES (P) LTD.,DELHI vs ITO, NEW DELHI
ITA 2812/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SH. RAJNEESH NAGAR, NEW DELHI
ITA 2667/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. RAI BAHADUR NARAIN SINGH SUGAR MILLS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1904/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT (LTU), NEW DELHI vs M/S. POWER FINANCE CORPORATION LTD., NEW DELHI
ITA 5918/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
DCIT (LTU), NEW DELHI vs M/S. POWER FINANCE CORPORATION LTD., NEW DELHI
ITA 5917/DEL/2013[2000-01]Status: DisposedITAT DelhiAY 2000-01
COMVERSE NETWORK SYSTEMS INDIA PVT. LTD.,GURGAON vs ACIT, GURGAON
ITA 6334/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. R.S.RETAIL STORES PVT. LTD., NEW DELHI
ITA 4855/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT (LTU), NEW DELHI vs M/S. POWER FINANCE CORPORATION LTD., NEW DELHI
ITA 4059/DEL/2009[1996-97]Status: DisposedITAT DelhiAY 1996-97
THE PRINCIPAL COMMISSIONER OF INCOME TAX GUWAHATI-I vs RNB MINERALS AND CHEMICALS PVT LTD
ITA/98/2017ITAT Gauhati
THE COMMISSIONER OF INCOME TAX vs M/S BILAGI PATTANA SAHAKARI
ITA/5014/2013ITAT Karnataka
K.SOMASHEKAR,RAVI MALIMATH
KAPOOR SINGH vs THE ASSISTANT COMMISSIONER OF INCOME TAX BHIWANI
ITA/131/2016ITAT Punjab & Haryana
THE ACIT-CIRCLE 4(1), INDORE vs SHRI SANJAY LUNAWAT, INDORE
ITA 507/IND/2016[2005-06]Status: DisposedITAT IndoreAY 2005-06
M/S CUMMINS TECHNOLOGIES INDIA PRIVATE LIMITED,DEWAS vs THE ACIT CIRCLE 1(1), UJJAIN
ITA 232/IND/2016[2010-11]Status: DisposedITAT IndoreAY 2010-11
M/S. B.R. GOYAL CONSTRUCTION PVT. LTD.,INDORE vs THE ITO 5(1), INDORE
ITA 81/IND/2015[2010-11]Status: DisposedITAT IndoreAY 2010-11
THE ITO, 5(1), INDORE vs SMT. SUSHMA SHUKLA (JAIN), INDORE
ITA 437/IND/2015[2008-09]Status: DisposedITAT IndoreAY 2008-09
SMT. SUSHAMA SHUKLA (JAIN),INDORE vs THE ITO WARD 3(2), INDORE
ITA 345/IND/2015[2008-09]Status: DisposedITAT IndoreAY 2008-09
M/S. CUMMINS TECHNOLOGIES INDIA PRIVATE LIMITED,DEWAS vs THE ACIT CIRCLE 1(1), UJJAIN
ITA 258/IND/2015[2007-08]Status: DisposedITAT IndoreAY 2007-08
SHRI CDR, UDAI SINGH,BHOPAL vs THE ACIT 3(1), BHOPAL
ITA 791/IND/2014[2010-11]Status: DisposedITAT IndoreAY 2010-11
M/S JASLEEN EDUCATION SOCIETY,INDORE vs THE ACIT 2(1), INDORE
ITA 82/IND/2013[2004-05]Status: DisposedITAT IndoreAY 2004-05
JAIN SHIKSHAN SAMITI,ALWAR vs ACIT, ALWAR
ITA 830/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
DINESH KUMAR AGARWAL,JAIPUR vs ACIT, JAIPUR
ITA 489/JPR/2013[2008-09]Status: DisposedITAT JaipurAY 2008-09
M/S GODAVARI DEALCOM PVT. LTD.,KOLKATA vs THE CIT - I, KOLKATA, KOLKATA
ITA 516/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, TIRUPPUR vs M/S. ANUGRAHA FASHION MILLS PVT. LTD., TIRUPPUR
ITA 2454/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13