Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
PARASHMANI JAIN,COIMBATORE vs ITO, COIMBATORE
ITA 2891/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
COMMISSIONER OF INCOME TAX vs M/S VIRAT INVESTMENT AND MERCA
ITA/37/2005ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX VI vs M/S VIRAT INVESTMENT & MERCANT
ITA/636/2004ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX VI vs M/S VIRAT INVESTMENT & MERCANT
ITA/709/2004ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
MARATHA CO-OOPERATIVE BANK LTD., vs THE COMMISSIONER OF INCOME TAX
ITA/100108/2015ITAT Karnataka
K.SOMASHEKAR,RAVI MALIMATH
MARATHA CO-OOPERATIVE BANK LTD., vs THE COMMISSIONER OF INCOME TAX
ITA/100107/2015ITAT Karnataka
K.SOMASHEKAR,RAVI MALIMATH
PALLAVI MANOJ DESAI,MUMBAI vs ADDL CIT 22(1)(4), MUMBAI
ITA 3473/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 14(1), MUMBAI vs MANAN N SHAH, MUMBAI
ITA 826/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 10(3)(2), MUMBAI vs VIJAYKUMAR GUPTA, NAVI MUMBAI
ITA 810/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GOLDGERG FINANCE PVT. LTD.,THANE vs ACIT, CIRCLE-3, THANE
ITA 7496/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NARESH KAPOOR,NEW DELHI vs ITO, WARD-34(2), NEW DELHI
ITA 596/DEL/2019[2010-11]Status: DisposedITAT DelhiAY 2010-11
RENU KAPOOR,NEW DELHI vs ITO, WARD-34(2), NEW DELHI
ITA 595/DEL/2019[2010-11]Status: DisposedITAT DelhiAY 2010-11
MR. RAJESH KUMAR,GURGAON vs ITO, NEW DELHI
ITA 5458/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
RAGHUBIR SINGH (PROP.),HARYANA vs ITO, PANIPAT
ITA 444/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
` NIHARIKA EDUCATION SOCIETY,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 6183/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. INTEGRATED SUBSCRIBERS MANAGEMENT SERVICES LTD., NEW DELHI
ITA 3497/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. SURESH GULATI,NEW DELHI vs ITO, NEW DELHI
ITA 1921/DEL/2014[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. ALLIED STRIPS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 702/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DDIT, NEW DELHI vs M/S. ESERVGLOBAL SA, NEW DELHI
ITA 557/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S INTEGRATED SUBSCRIBERS MANAGEMENT SERVICES LTD., NEW DELHI
ITA 2863/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S ESSEL BUSINESS PROCESSORS LTD., NEW DELHI
ITA 2858/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
GENERAL ELECTRIC POWER SYSTEMS INC.,NEW DELHI vs ADIT, NEW DELHI
ITA 772/DEL/2012[2001-02]Status: DisposedITAT DelhiAY 2001-02
CONTAINER CORPORATION OF INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1876/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S G.E. ENGINE SERVICES MALAYSIA SDN BHD,NEW DELHI vs ADIT, NEW DELHI
ITA 724/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S G.E. ENGINE SERVICES MALAYSIA SDN BHD,NEW DELHI vs ADIT, NEW DELHI
ITA 723/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S G.E. ENGINE SERVICES MALAYSIA SDN BHD,NEW DELHI vs ADIT, NEW DELHI
ITA 722/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S G.E. ENGINE SERVICES MALAYSIA SDN BHD,NEW DELHI vs ADIT, NEW DELHI
ITA 721/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S G.E. ENGINE SERVICES MALAYSIA SDN BHD,NEW DELHI vs ADIT, NEW DELHI
ITA 720/DEL/2011[2001-02]Status: DisposedITAT DelhiAY 2001-02
M/S G.E. AIRCRAFT ENGINE SERVICES LTD.,NEW DELHI vs ADIT, NEW DELHI
ITA 719/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S G.E. AIRCRAFT ENGINE SERVICES LTD.,NEW DELHI vs ADIT, NEW DELHI
ITA 718/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06