GENERAL ELECTRIC POWER SYSTEMS INC.,NEW DELHI vs. ADIT, NEW DELHI
ITA 772/DEL/2012Status: DisposedITAT Delhi19 January 2017AY 2001-02
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Sri Hardik Gowda vs. Sri Jayaram PKarnataka · 3 Nov 2026
- Shiv Ram vs. State Of Hp And OrsHimachal Pradesh · 3 Nov 2026
- M/S Ampl Resources PVT. LTD., Through Sri Om Prakash Pareek, Authorised Signatory vs. The State Of JharkhandJharkhand · 3 Nov 2026
- Saleem vs. The Union Of INDIA And 4 OrsGauhati · 3 Nov 2026
- Ms R Ess Iron And Steel PVT LTD vs. Union Of INDIA And OrsGauhati · 3 Nov 2026