M/S G.E. ENGINE SERVICES MALAYSIA SDN BHD,NEW DELHI vs. ADIT, NEW DELHI
ITA 720/DEL/2011Status: DisposedITAT Delhi19 January 2017AY 2001-02
Judgment text not available
The text for this order has not been extracted yet.
Latest GST High Court judgments
Search GST case law →- Shaista Praween vs. The Assistant Commissoner Of GST And Central Excise, RourkelaOrissa · 6 Nov 2026
- Paonta Hp Centre vs. State Of Hp And OthersHimachal Pradesh · 5 Nov 2026
- M/S Multitech Agro INDIA (Opc) PVT LTD vs. The State Of KarnatakaKarnataka · 5 Nov 2026
- Gopa Satya Madhava Subbarao vs. The State Of Andhra PradeshAndhra Pradesh · 5 Nov 2026
- M/S Kallu Cable vs. The Commissioner State Goods And Service TaxUttarakhand · 5 Nov 2026