Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,579 total)
M/S. A.B.COMMERCIAL,BHUBANESWAR vs PRINCIPAL CIT-2, BHUBANESWAR
ITA 143/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
SASWAT INFRASTRUCTURE (P) LTD,BHUBANESWAR vs DCIT, CIRCLE-2(2), BHUBANESWAR, BHUBANESWAR
ITA 26/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
M/S. GARUDA VAHAN PRIVATE LTD.,CUTTACK vs CIT, CUTTACK
ITA 255/CTK/2015[2009-10]Status: DisposedITAT CuttackAY 2009-10
SHRI KRISHANA MINES & MINERALS,JAIPUR vs ACIT, SIKAR
ITA 81/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
K.K. INDUSTRIES,JAIPUR vs ITO, KOTA
ITA 446/JPR/2017[2011-12]Status: DisposedITAT JaipurAY 2011-12
MAHESH KUMAR AGARWAL,JAIPUR vs ITO, JAIPUR
ITA 132/JPR/2016[2008-09]Status: DisposedITAT JaipurAY 2008-09
COMMISSIONER OF INCOME TAX DEL vs M/S K. & CO.
ITA/384/2005ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
THE PR. COMMISSIONER OF INCOME TAX-4 vs GE CAPITAL SERVICES INDIA
ITA/468/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
H.T. MEDIA LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX-IV
ITA/549/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
SIDDHARTHA PRATAP CHAND vs THE DY. COMMISSIONER OF INCOME
ITA/806/2005ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
THE COMMISSIONER OF INCOME TAX vs VASAVI PRATAP CHAND
ITA/159/2005ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
SRI NARAYAN CHANDRA BERA (L/H LATE SRIKANTA BERA),PURBA MEDINIPUR vs I.T.O WD - 3,HALDIA, HALDIA
ITA 1926/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
SRI NARAYAN CHANDRA BERA (L/H LATE SRIKANTA BERA),PURBA MEDINIPUR vs I.T.O WD - 3,HALDIA, HALDIA
ITA 1925/KOL/2013[2003-04]Status: DisposedITAT KolkataAY 2003-04
SRI NARAYAN CHANDRA BERA (L/H LATE SRIKANTA BERA),PURBA MEDINIPUR vs I.T.O WD - 3,HALDIA, HALDIA
ITA 1924/KOL/2013[2002-03]Status: DisposedITAT KolkataAY 2002-03
SRI NARAYAN CHANDRA BERA (L/H LATE SRIKANTA BERA),PURBA MEDINIPUR vs I.T.O WD - 3,HALDIA, HALDIA
ITA 1923/KOL/2013[2001-02]Status: DisposedITAT KolkataAY 2001-02
D.C.I.T CIR - 3,ASANSOL, ASANSOL vs M/S JANARDAN CEMENT CO PVT LTD, KOLKATA
ITA 1052/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
BENGAL PIPE INDUSTRY,KOLKATA vs ITO, WARD 44(4), KOLKATA, KOLKATA
ITA 697/KOL/2017[2005-06]Status: DisposedITAT KolkataAY 2005-06
SMT. SADHANA SHIL (L/H OF LATE AJIT KUMAR SHIL),KOLKATA vs ITO, WARD 26(1), KOLKATA, KOLKATA
ITA 574/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10
HAMIDUL MOLLA,SOUTH 24 PARGANAS vs ITO, WARD 53(1), KOLKATA, KOLKATA
ITA 480/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
POINEER HIMUDYOG PVT. LTD.,HOOGHLY vs ACIT, CIR.2 HOOGHLY, HOOGHLY
ITA 338/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
THE NEOTIA UNIVERSITY,KOLKATA vs CIT(EXEMPTION) KOLKATA, KOLKATA
ITA 32/KOL/2017[]Status: DisposedITAT Kolkata
M/S BANGLA ENTERTAINMENT PVT. LTD.,MUMBAI vs PCIT, CIR-3, KOLKATA, KOLKATA
ITA 535/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
M/S PROTEX COMMOTRADE PVT. LTD.,KOLKATA vs PR. CIT, KOLKATA-2, KOLKATA, KOLKATA
ITA 2319/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, CIRCLE-12(2), KOLKATA, KOLKATA vs M/S. SHREE BAIDYANATH AYRUVED PVT. LTD., KOLKATA
ITA 90/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT, CIR-32, KOLKATA, KOLKATA vs M/S BAJAJ CHEMICALS, KOLKATA
ITA 640/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
ADVANCE POWERINFRA TECH LTD,KOLKATA vs DCIT, CIR-10, KOLKATA, KOLKATA
ITA 605/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
M/S KANODIA STOCK BROKING PVT. LTD.,KOLKATA vs ACIT, CC-1(2), KOLKATA, KOLKATA
ITA 509/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
DCIT, CIR-2, JALPAIGURI, JALPAIGURI vs M/S UTTAR BANGA KSHETRIYA GRAMIN BANK, COOCHBIHAR
ITA 463/KOL/2015[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
DCIT, CIR-3(2), GANGTOK, SIKKIM, GANGTOK vs M/S MOUNT DISTILLERIES LTD., SIKKIM
ITA 409/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
DCIT, CIR-3(1), KOLKATA, KOLKATA vs M/S UTKARSH GALVA LTD., KOLKATA
ITA 389/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008