Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,579 total)
DCIT, NEW DELHI vs M/S. AMRAPALI SAPPHIRE DEVELOPERS PVT. LTD., NOIDA
ITA 5276/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. AMRAPALI SAPPHIRE DEVELOPERS PVT. LTD., NOIDA
ITA 5275/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. AMRAPALI ZODIAC DEVELOPERS PVT. LTD., NOIDA
ITA 5272/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. ONCQUEST LABORATORIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5120/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. AMRAPALI LEISURE VALLEY DEVELOPERS PVT. LTD., NOIDA
ITA 4845/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. RAJ KUMAR NANDA,KARNAL vs CIT, KARNAL
ITA 5664/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. PARASRAMPURIA SYNTHETICS LTD., NEW DELHI
ITA 5011/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. ANIL KUMAR GUPTA,GURGAON vs ACIT, GURGAON
ITA 4549/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S MDLR ESTATES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4418/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S MDLR ESTATES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4417/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S MDLR ESTATES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4416/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S MDLR BUILDERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4415/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S MDLR BUILDERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4414/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S MDLR BUILDERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4413/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4412/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. AMRAPALI LEISURE VALLEY PVT. LTD., NOIDA
ITA 4844/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. RAVINDER YADAV, NEW DELHI
ITA 4738/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs SH. MADHUKAR TULSI, GURGAON
ITA 3119/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
AJAY KUMAR GARG,DELHI vs ITO, NEW DELHI
ITA 981/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, HISAR vs M/S. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD, HISAR
ITA 6663/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. MODI INDUSTRIES LTD,UTTAR PRADESH vs DCIT, NEW DELHI
ITA 356/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHAHID HASSAN vs CENTRAL BOARD OF DIRECT TAXES
WP(C)/27892/2017ITAT Kerala
SHALINI GARG vs COMMISSIONER OF INCOME TAX
ITA/338/2005ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
B.M.GARG vs COMMISSIONER OF INCOME TAX
ITA/316/2005ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
KARUN DUTT SINGH ALIAS RINKU SINGH vs COMMISSIONER OF INCOME TAX
ITA/48/2012ITAT Kerala
PROF. ASHA KAUL,AHMEDABAD vs THE DY.CIT, CIRCLE-14, AHMEDABAD
ITA 3092/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DCIT,(EXEMPTION), CIRCLE-2, AHMEDABAD vs SHREE SURATI MODH VANIK SARVAJANIK TRUST, SURAT
ITA 3281/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI RAMESHBHAI NANUBHAI PATEL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(1), AHMEDABAD
ITA 2428/AHD/2013[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE DCIT,(OSD), CIRCLE-8, AHMEDABAD vs M/S. TRANSWIND INFRASTRUCTURE PVT.LTD., AHMEDABAD
ITA 1882/AHD/2013[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
TRANSWIND INFRASTRUCTURE P.LTD.,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-8(1), AHMEDABAD
ITA 1492/AHD/2013[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
