Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,579 total)
SOMAIYA AGENCIES P.LTD,MUMBAI vs ITO 2(3)(2), MUMBAI
ITA 5750/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DINESHKUMAR M. SANGHVI,MUMBAI vs ITO 16(3)(3), MUMBAI
ITA 2983/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ENAM FIANANCIAL CONSULTANTS P.LTD,MUMBAI vs DCIT 2(1), MUMBAI
ITA 5406/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GOLDMOHUR DESIGN & APPARELS PARK LTD,MUMBAI vs DCIT CIR 6(3), MUMBAI
ITA 3720/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PUJA C. KHANDELWAL,MUMBAI vs ACIT, WD 19(2), MUMBAI
ITA 1661/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 24(3)(3), MUMBAI vs O.K. SUSHEELA NAMBIAR, MUMBAI
ITA 6788/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JAYA MARKETING,MUMBAI vs ADDL CIT 12 (3), MUMBAI
ITA 5131/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SHRI.TOBBY SIMON,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 763/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SHRI.MAHENDRA KUMAR SARAOGI,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 186/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DCIT, BANGALORE vs M/S NATIONAL EDUCATIONAL FOUNDATION, BANGALORE
ITA 888/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
GMR ENTERPRISES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2147/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
BRIDGECO TECHNOLOGIES INDIA PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1686/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SMT. Y.HAMEEDA BANU,BELLARY vs ACIT-CIRCLE-1, BELLARY
ITA 1681/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SRI. SHANKARLAL GILADA,GULBARGA vs INCOME-TAX OFFICER, BANGALORE
ITA 1534/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DCIT, BANGALORE vs M/S BRITISH ENGINES (I) PVT. LTD., BANGALORE
ITA 810/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S SYNOPSYS (INDIA)P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1622/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT, BANGALORE vs M/S SYNOPSYS INDIA PVT. LTD., BANGALORE
ITA 1576/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT vs M/S SYNOPSYS INDIA P. LTD., BANGALORE
ITA 874/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ITO, BANGALORE vs M/S AT & T GLOBAL BUSINESS BANGALORE SERVICES INDIA PVT. LTD., BANGALORE
ITA 342/BANG/2012[2005-06]Status: DisposedITAT BangaloreAY 2005-06
DCIT, BANGALORE vs SRI. R.V. DEVRAJ, BANGALORE
ITA 326/BANG/2012[2004-05]Status: DisposedITAT BangaloreAY 2004-05
ABB GLOBAL INDUSTRIES & SERVICES LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1612/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
HOOVAR SERVICES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5797/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4411/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4410/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4409/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4408/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4407/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
SMT SARASWATI DEVI GOYAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4406/DEL/2015[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs MAHASHIYAN DI HATTI LTD, NEW DELHI
ITA 7067/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. DHARAMPAL SATYAPAL SONS (P) LTD., NEW DELHI
ITA 5940/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09